High Courts23 Feb 1988Allowed
Siri Chand and Another Vs Central Bank of India and Another
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0052
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 43 of 50
High Courts23 Feb 1988Dismissed
Harbans Singh Vs Rajinder Rajan and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1(2)
High Courts23 Feb 1988
Babu Ram and others Vs Prem Singh and others
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 690 : (1988) PLJ 289 : (1988) 2 RRR 101
High Courts23 Feb 1988
Dr. A.G. Bhagwat Vs U.T.
Punjab And Haryana At Chandigarh · (1989) CriLJ 214
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 304, 307, 320, 326
High Courts22 Feb 1988
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 495
High Courts22 Feb 1988Allowed
Om Parkash Chopra, Ex-salesman of The Karnal Central Co-operative Store, Limited, Karnal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 1988
Bawa Lachhman Dass and another Vs The Collector, Kurukshetra and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts18 Feb 1988
Brij Lal Ram Richhpal Vs Chief Administrator and anr.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 266 : (1988) PLJ 281 : (1988) 1 PLR 465 : (1988) 1 RRR 368
High Courts18 Feb 1988Allowed
Shri Vijay Jawa and others Vs National Fertilizers Limited
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 515
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Feb 1988
Bishamber Dayal Vs Harish Chand and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts15 Feb 1988
Ram Singh Vs Union of India and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 461 : (1988) PLJ 321 : (1988) 1 RRR 413
High Courts12 Feb 1988
Ram Singh Vs Partap alias Pat Ram and ors.
Punjab And Haryana At Chandigarh · (1988) PLJ 479 : (1988) 2 RRR 483
High Courts12 Feb 1988
S. Jaggar Singh Vs Superintending Canal Officer Sirhind Canal Circle, Ludhiyana, and others
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 230 : (1988) 1 ILR (P&H) 289 : (1988) PLJ 235 : (1988) 2 PLR 115 : (1988) 2 RRR 296 : (1988) 1 RRR 411
High Courts11 Feb 1988Dismissed
Kewal Krishan and Others Vs Gurdev Chand
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0054
High Courts11 Feb 1988Dismissed
Jagjit Singh and Others Vs Punjab State Tubewell Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0053
Northern India Canal and Drainage Act, 1873 — Section 30A
High Courts11 Feb 1988
Bachan Singh Vs State of Punjab and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 262 : (1988) PLJ 265 : (1988) 2 RRR 80
High Courts11 Feb 1988
Rattan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 815 : (1988) 1 RCR(Criminal) 503
High Courts11 Feb 1988
Kaushal Pal Singh and Others Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 491 : (1989) ACJ 6 : (1988) 93 PLR 676
High Courts11 Feb 1988Dismissed
Kewal Krishan and others Vs Gurdev Chand (Deceased) Represented by his L. Rs. and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0015
High Courts11 Feb 1988Dismissed
Baj Singh and others Vs Smt. Gejo and others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0013