High Courts27 Apr 1988
Chattar Singh Ex-Sarpanch Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 704
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 42 of 50
High Courts27 Apr 1988
Municipal Committee, Bhiwani Vs Shri K.K. Jalan, I.A.S. and another
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0004
High Courts26 Apr 1988
Mehmud Hassan and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 352
High Courts26 Apr 1988Allowed
Kulwant Singh and another Vs Shri Kharaiti Lal
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 695
High Courts26 Apr 1988
M/s K.K. Industries, Golden Temple Road, Amritsar Vs Union of India and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0005
Post Office Act, 1898 — Section 12
High Courts25 Apr 1988
Parmjatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 282
High Courts25 Apr 1988
Baljit Singh Sarpanch and anr.. Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 4
High Courts23 Apr 1988
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 863 : (1988) 2 CurLJ 489 : (1988) 2 RCR(Criminal) 276
High Courts22 Apr 1988Dismissed
Beer Singh (Bir Singh) Vs Union of India and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Apr 1988Allowed
Ram Lal Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0021
Stamp Act, 1899 — Section 36
High Courts21 Apr 1988
Ranbir Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 5
High Courts19 Apr 1988Dismissed
Charan Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 6
Penal Code, 1860 (IPC) — Section 376
High Courts19 Apr 1988
Nepal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 655
High Courts18 Apr 1988
Amro Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 966 : (1988) 2 RCR(Criminal) 445
High Courts05 Apr 1988
Amarjit Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 504 : (1989) 1 RCR(Criminal) 18
High Courts02 Apr 1988Allowed
Gurcharan Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1988) 04 P&H CK 0001
High Courts31 Mar 1988Allowed
Ved Bhushan Vs Rajinder Kumar and others
Punjab And Haryana At Chandigarh · (1988) 03 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts07 Mar 1988
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 98 : (1988) 1 RCR(Criminal) 616
High Courts26 Feb 1988Dismissed
Sukhdev Raj Vs Rukmani Devi and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 430
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 Feb 1988
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 629