High Courts04 Jan 2011
Roop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 196 of 196
High Courts04 Jan 2011
Kulwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts04 Jan 2011
Surinderpal Singh Vs Nachhatar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0175
Contempt of Courts Act, 1971 — Section 19
High Courts04 Jan 2011Allowed
Ashok Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 449
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 190(1), 2Drugs and Cosmetics Act, 1940 — Section 18, 32
High Courts04 Jan 2011Dismissed
Narinderjit Singh Vs North Star Estate Promoters
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16, 16(1)(c), 16(c), 20, 20(2)
High Courts03 Jan 2011Dismissed
Sheetal Khurana Foods (P.) Ltd. Vs Income Tax Appellate Tribunal
Punjab And Haryana At Chandigarh · (2011) 200 TAXMAN 33
Income Tax Act, 1961 — Section 10, 22, 260A, 6, 9
High Courts03 Jan 2011Dismissed
Anita Sood and Others Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 666 : (2011) 2 RCR(Civil) 741 : (2011) 1 RCR(Rent) 298
East Punjab Urban Rent Restriction (Amendment) Act, 2001 — Section 13B, 13B(3), 18A(4), 18A(5), 19(2B)East Punjab Urban Rent Restriction Act, 1949 — Section 18A
High Courts03 Jan 2011Dismissed
Renu Sehtiya Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2011) 4 LLJ 599 : (2011) 162 PLR 334
Central Civil Services (Pension) Rules, 1972 — Rule 24Constitution of India, 1950 — Article 14, 16(1)Pension Regulations for Army, 1961 — Regulation 16
High Courts03 Jan 2011Dismissed
Sheetal Khurana Foods (P.) Ltd. Vs Income Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 335 ITR 1
Income Tax Act, 1961 — Section 10, 22, 260A, 6, 9
High Courts03 Jan 2011Dismissed
Baldev Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts03 Jan 2011
Baljinder Singh @ Bittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0287
Penal Code, 1860 (IPC) — Section 304B
High Courts03 Jan 2011
DLF Golf Resorts Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 40 : (2011) 1 ILR (P&H) 725 : (2011) 163 PLR 502 : (2011) 3 RCR(Civil) 254 : (2011) 37 VST 383
Constitution of India, 1950 — Article 129, 236, 245, 246, 249Punjab Entertainments Duty Act, 1955 — Section 10, 11(3), 11A, 12, 2Punjab Entertainments Duty Rules, 1956 — Rule 17, 18, 6, 9
High Courts03 Jan 2011Dismissed
Omkar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0272
High Courts03 Jan 2011Dismissed
Mr. Chetan Arora Vs Sangeeta alias Preeti
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0270
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 376, 432, 506
High Courts03 Jan 2011Dismissed
Bajrang Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Jan 2011Allowed
Dilbagh Singh Vs Sawinder Kaur
Punjab And Haryana At Chandigarh · AIR 2011 P&H 38
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 14, Order 32 Rule 15Constitution of India, 1950 — Article 227Mental Health Act, 1987 — Section 50
High Courts03 Jan 2011Dismissed
Oriental Insurance Company Ltd. Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0228
High Courts03 Jan 2011Allowed
Surjit Singh Vs General Public and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0207
High Courts03 Jan 2011Allowed
Narender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 455
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Jan 2011
Ranjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 326 : (2012) 2 RCR(Civil) 353
Delhi Municipal Corporation Act, 1957 — Section 169, 170Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 7(2)