High Courts07 Jan 2011Dismissed
Raminder Chimni and Another Vs Nirmla and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0221
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 192 of 196
High Courts07 Jan 2011Dismissed
Charan Singh Vs Balak Ram and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0187
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts07 Jan 2011Dismissed
Sarpanch, Gram Panchayat Vs State Information Commission and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 209
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 6, 7, 7(1), 7(5), 7(6)
High Courts07 Jan 2011Dismissed
Commissioner, Central Excise Vs Aar Kay Industries
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0161
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 25, 35G
High Courts07 Jan 2011
Lakhvinder Singh Vs Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0159
High Courts07 Jan 2011Dismissed
Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0116
Income Tax Act, 1961 — Section 11, 12, 13, 260A
High Courts07 Jan 2011Allowed
Bajaj Alliance General Insurance Co. Ltd. Vs Malkeet Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0102
High Courts07 Jan 2011
National Woolen Mills and Another Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (2011) 4 LLJ 169 : (2011) 162 PLR 167
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts07 Jan 2011
Commissioner of Income Tax Vs Steel Strips Ltd.
Punjab And Haryana At Chandigarh · (2011) 200 TAXMAN 368
Income Tax Act, 1961 — Section 154, 80VVA
High Courts06 Jan 2011Allowed
Satyendra Jeet Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 355
Constitution of India, 1950 — Article 14, 15, 16(1), 226, 227
High Courts06 Jan 2011Dismissed
Saroop Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 351
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80Constitution of India, 1950 — Article 311, 311(2), 341Punjab Police Rules, 1934 — Rule 16.1 , 16.24
High Courts06 Jan 2011Dismissed
Inirawati Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 345
High Courts06 Jan 2011
Tarjinder Kumar and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 164
Constitution of India, 1950 — Article 14
High Courts06 Jan 2011Dismissed
State Bank of Patiala Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 341 : (2011) 3 RCR(Civil) 540
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Jan 2011Dismissed
State of Punjab Vs Joginder Singh alias Neela
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 76
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Penal Code, 1860 (IPC) — Section 302, 382
High Courts06 Jan 2011
Hemant Sharma @ Sonu Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts06 Jan 2011Allowed
Sagir and Another Vs Fajru and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0380
High Courts06 Jan 2011Allowed
Balbir Singh @ Bira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 506
High Courts06 Jan 2011
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Jan 2011
Diwan Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324