High Courts13 Jan 2011
Bimlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 747
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 390, 391, 395, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 189 of 196
High Courts13 Jan 2011Dismissed
Sukhdeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397, 401Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts13 Jan 2011
International Tractors Ltd. and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2011) 129 FLR 548 : (2011) 4 LLJ 356 : (2011) LLR 406
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts13 Jan 2011Allowed
Ajay Singh Parveen and Another Vs State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 405
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 107, 109, 306Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(2)
High Courts13 Jan 2011Allowed
Virsa Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0069
Constitution of India, 1950 — Article 226, 227Haryana Canal and Drainage Act, 1974 — Section 2, 24
High Courts13 Jan 2011Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 100
Penal Code, 1860 (IPC) — Section 304B
High Courts13 Jan 2011Dismissed
Rajnish Vs State of Haryana Jai Pal Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 403
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts13 Jan 2011Allowed
Resham Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Jan 2011Allowed
Nirmal Singh and others Vs Faqir Singh and others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 811
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10, 10(2)
High Courts13 Jan 2011Dismissed
Diya Enterprises Vs Deputy Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (2012) 47 VST 41
Punjab Value Added Tax Act, 2005 — Section 51(2), 51(7)(b), 68
High Courts13 Jan 2011Allowed
Parminder Kaur Vs Akhtiar Singh
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0041
Hindu Marriage Act, 1955 — Section 24
High Courts13 Jan 2011Allowed
Union of India (UOI) and Another Vs Brij Lata and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 1505 : (2011) 162 PLR 800 : (2011) 5 RCR(Civil) 604 : (2011) 3 TAC 568
High Courts13 Jan 2011Dismissed
Swastik Empoules Vs Maya Ram and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 804 : (2011) 5 RCR(Civil) 599
Haryana Co-operative Societies Act, 1984 — Section 79, 80, 80(3)
High Courts13 Jan 2011
Mohan Lal Vs Superintending Canal Officer and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 28
Haryana Canal and Drainage Act, 1974 — Section 17, 55
High Courts12 Jan 2011
Raj Rani Vs Jai Parkash
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0470
High Courts12 Jan 2011
Hawa Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 827
Constitution of India, 1950 — Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 176(1A)Penal Code, 1860 (IPC) — Section 302, 307, 309, 34, 392
High Courts12 Jan 2011
Hari Ram and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 797 : (2011) 5 RCR(Civil) 606
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts12 Jan 2011Dismissed
Sheela Devi and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 61
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts12 Jan 2011Dismissed
State of Haryana Vs Rajbir
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 758
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 302
High Courts12 Jan 2011Dismissed
Dilbag Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0320
Penal Code, 1860 (IPC) — Section 279, 304A