High Courts21 Dec 2011
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 3 of 196
High Courts21 Dec 2011
Sardul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0130
Penal Code, 1860 (IPC) — Section 304B
High Courts21 Dec 2011
Kima Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 67 : (2012) 1 RCR(Criminal) 636
Arms Act, 1959 — Section 25
High Courts21 Dec 2011
Malkiat Singh @ Kaddu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0033
High Courts21 Dec 2011Dismissed
Ex-EHC Chhaju Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0032
Constitution of India, 1950 — Article 226, 311, 311(1), 311(2), 311(2)(b)Penal Code, 1860 (IPC) — Section 120B, 149, 186, 224, 225
High Courts20 Dec 2011Allowed
Gram Panchayat of Village Bishangarh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 28 : (2012) 3 RCR(Civil) 190
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 2(3), 7
High Courts20 Dec 2011Dismissed
Sewa Singh Vs Gorakh Pal Rana and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0153
Penal Code, 1860 (IPC) — Section 120B, 217, 218, 219, 304
High Courts20 Dec 2011
Lehmber Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 294, 295, 323
High Courts20 Dec 2011Dismissed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts20 Dec 2011Dismissed
Sikandar Pal Singh @ Bhura Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0149
Penal Code, 1860 (IPC) — Section 304A
High Courts20 Dec 2011Dismissed
Vijay Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0148
Land Acquisition Act, 1894 — Section 18, 4
High Courts20 Dec 2011
Speaker Haryana Vidhan Sabha and another Vs Kuldeep Bishnoi and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0145
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 16, Order 6 Rule 2, Order 8 Rule 1, 10Constitution of India, 1950 — Article 102(1), 103, 112(1), 122, 122(1)Haryana Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 1986 — Rule 6, 6(2), 7, 7(2), 7(3)
High Courts20 Dec 2011Dismissed
Birinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1)
High Courts20 Dec 2011Dismissed
Pardeep Kumar Mahajan Vs Punjab Gramin Bank and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0129
Constitution of India, 1950 — Article 226, 309Punjab Gramin Bank (Officers and employees) Service Regulations, 2005 — Regulation 39
High Courts20 Dec 2011Allowed
Ishar Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 144
Haryana Canal and Drainage Act, 1974 — Section 30(5), 66Northern India Canal and Drainage Act, 1873 — Section 5Punjab General Clauses Act, 1898 — Section 22
High Courts20 Dec 2011
Mangat ram & Anr. Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 118 : (2012) 2 RCR(Civil) 469
Haryana Ceiling on Land Holdings Act, 1972 — Section 9(1)
High Courts20 Dec 2011
Subhash Chander Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0106
Constitution of India, 1950 — Article 136Haryana Municipal Service (Integration, Recruitment and Conditions of Service) Rules, 1982 — Rule 2.2, 7Punjab Civil Services Rules — Rule 4.13, 4.13(2), 4.22, 4.23
High Courts20 Dec 2011Allowed
Shri Kundanmal Dabriwala Vs Haryana Financial Corporation and another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 477
Companies Act, 1913 — Section 153Companies Act, 1929 — Section 153Companies Act, 1956 — Section 391, 394
High Courts20 Dec 2011
Sehajdhari Sikh Federation Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 347 : (2012) 1 RCR(Civil) 384
Banking Regulation Act, 1949 — Section 22Constitution of India, 1950 — Article 13, 13(3), 14, 143, 2Delhi Sikh Gurdwaras Act, 1971 — Section 8
High Courts20 Dec 2011Dismissed
Balbir Kaur alias Godhan and others Vs Gram Panchayat Jhorarh Rohi and others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 525
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 2(g)(5), 4, 4(3), 4(3)