High Courts16 Dec 2011
Annu Arora Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0206
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 21(A), 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 5 of 196
High Courts16 Dec 2011Allowed
Navjot Kaur Vs INSCOL
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 626
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Dec 2011Dismissed
Surinder Mohan Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0169
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts16 Dec 2011Allowed
Shivala Damodar Dass, Cinema Road, Phagwara Vs Nanak Chand and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0168
High Courts16 Dec 2011Dismissed
Maridula Chauhan Vs Hindustan Petroleum Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0167
High Courts16 Dec 2011Dismissed
The Senior Superintendent of Post Offices Department of Post, Post Office, Ludhiana Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0164
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts16 Dec 2011Allowed
Babita alias Bindu Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0163
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts16 Dec 2011Allowed
Harbans Kaur Vs Indian Oil Corporation and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 208
Constitution of India, 1950 — Article 226
High Courts16 Dec 2011Dismissed
State of Punjab and another Vs Charanji Lal
Punjab And Haryana At Chandigarh · (2012) 166 PLR 210 : (2012) 4 RCR(Civil) 109
Punjab Land Revenue Act, 1887 — Section 158, 31(2), 41, 42, 42(1)
High Courts15 Dec 2011Dismissed
Chander Singh and another Vs Ramkaran and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 16
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts15 Dec 2011
Himmat Singh Shergill Vs Parkash Singh Badal and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 852
High Courts15 Dec 2011Dismissed
Punjab Urban Planning and Development Authority Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2012) 132 FLR 1102 : (2012) 3 LLJ 505 : (2012) LLR 313
Constitution of India, 1950 — Article 12Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 16(2), 7(1), 7AProvident Funds Act, 1925 — Section 8
High Courts15 Dec 2011Dismissed
Surinder Kumar Vs Smt. Leela Sharma and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 867
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13A, 2, 3AHaryana Urban (Control of Rent and Eviction) Amendment Act, 1986 — Section 13(3)
High Courts15 Dec 2011
Munshi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 754
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts14 Dec 2011Dismissed
New India Assurance Company Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 1 ACC 356 : (2012) 1 RCR(Civil) 892 : (2012) 2 TAC 849
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts14 Dec 2011Dismissed
Ranbir Singh Vs Gram Panchayat, Village Bandhwari and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 202
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 16A(2), 21(3), 21(4), 42, 44
High Courts14 Dec 2011
Pritpal Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0204
Penal Code, 1860 (IPC) — Section 307
High Courts14 Dec 2011Dismissed
Rishi Raj Gautam Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0203
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7Penal Code, 1860 (IPC) — Section 120B, 294, 34, 376
High Courts14 Dec 2011Dismissed
Satinder Kumar Sinha and others Vs Punjab State Electricity Board and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0202
High Courts14 Dec 2011
Kashmir Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 323, 34, 452