High Courts13 Dec 2011Allowed
Sunil Kumar and others Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 7 of 196
High Courts13 Dec 2011Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0187
Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts13 Dec 2011
Krishan Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 273Penal Code, 1860 (IPC) — Section 107, 109
High Courts13 Dec 2011Allowed
Harbhajan Singh @ Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 926
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 35, 54Penal Code, 1860 (IPC) — Section 302
High Courts13 Dec 2011Dismissed
M/s Gurnam Singh Malkit Singh Vs Pritam Kaur and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0162
Constitution of India, 1950 — Article 227
High Courts13 Dec 2011
Om Parkash and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0161
Constitution of India, 1950 — Article 226
High Courts13 Dec 2011Dismissed
Piara Singh Dhillon (P.S. Dhillon) Vs Financial Commissioner (Revenue) Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0142
High Courts13 Dec 2011Dismissed
Yogesh Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0086
Penal Code, 1860 (IPC) — Section 279, 304, 304A, 338
High Courts13 Dec 2011Allowed
Sukhchain Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 182, 193Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts13 Dec 2011Dismissed
Amar Chand and others Vs Raj Gupta and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 200
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 17, 227
High Courts13 Dec 2011Allowed
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 925
Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts13 Dec 2011
Regional Provident Fund Commissioner Vs M/s. New Rialto Cinema and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0037
High Courts13 Dec 2011Allowed
Subhash Chander Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 488
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Forest (Conservation) Act, 1980 — Section 2
High Courts13 Dec 2011Dismissed
Kanhi Ram Vs Umesh Kumar and Another
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 790
High Courts12 Dec 2011Dismissed
Smt. Asha devi and others Vs Bhollu Ram and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 14
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts12 Dec 2011
Bhupinderpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 278
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts12 Dec 2011
Rahul Dutta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 832
Criminal Procedure Code, 1973 (CrPC) — Section 82(4)
High Courts12 Dec 2011
Sarabjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 82(4)Penal Code, 1860 (IPC) — Section 109, 34, 341, 494, 506
High Courts12 Dec 2011
Modern Public School Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0075
High Courts12 Dec 2011Dismissed
Ishwar Singh Vs Chaudhary Charan Singh Hry Agricultural University
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0074