High Courts08 Dec 2011
Balbir Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 82, 82(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 9 of 196
High Courts08 Dec 2011
Dr. Y.P. Aurora Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0087
High Courts08 Dec 2011Allowed
Commissioner of Income Tax, Rohtak Vs Dabur Bricks Co.
Punjab And Haryana At Chandigarh · (2012) 205 TAXMAN 109
Income Tax Act, 1961 — Section 133A, 260A
High Courts08 Dec 2011Allowed
M/s Fateh Cold Storage (P) Ltd. Distt. Ludhiana Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 583
High Courts07 Dec 2011Allowed
State of Haryana Vs Gobind Thukral
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 341
Constitution of India, 1950 — Article 316, 318
High Courts07 Dec 2011
Sunder Lal Vs Narinder Sethi
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0231
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts07 Dec 2011Dismissed
Nikko and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 361 : (2013) 1 RCR(Civil) 90
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 18(1)Limitation Act, 1963 — Section 29(2), 5
High Courts07 Dec 2011Dismissed
New India Assurance Co. Ltd. Vs Saranjit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1184
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 2011
Tavinder Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(2), 173, 173(2), 173(3)Penal Code, 1860 (IPC) — Section 201, 304, 314, 34Police Act, 1861 — Section 3, 36
High Courts07 Dec 2011Dismissed
State of Haryana and Others Vs Satpal
Punjab And Haryana At Chandigarh · (2013) 2 SLJ 26
High Courts07 Dec 2011
Mohinder Singh & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 97 : (2012) 1 RCR(Criminal) 637
Punjab Excise Act, 1914 — Section 61
High Courts07 Dec 2011
Amandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 266 : (2012) 1 Law Herald 111 : (2012) 2 RCR(Criminal) 276
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts07 Dec 2011
J.R. Abrol, 155, Aggar Nagar, Ludhiana Vs Haryana State Electricity Board and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0108
High Courts07 Dec 2011
Jarnail Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 450
High Courts07 Dec 2011Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 325, 354, 452, 509
High Courts07 Dec 2011Allowed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 294, 34, 379, 427, 447
High Courts07 Dec 2011Allowed
Imran Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0093
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 149, 307, 323, 376(2), 506
High Courts07 Dec 2011Allowed
Surender @ Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0092
High Courts07 Dec 2011Dismissed
Kiran Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0091
Penal Code, 1860 (IPC) — Section 380, 457
High Courts07 Dec 2011Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0090
Immigration Act, 1971 — Section 24Penal Code, 1860 (IPC) — Section 364, 406, 420