High Courts12 Dec 2011Dismissed
Manjit Singh Aujla Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 8 of 196
High Courts12 Dec 2011
Bhakra Beas Management Board, Chandigarh and another Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (2012) 133 FLR 70 : (2012) 3 LLJ 109
Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2
High Courts12 Dec 2011
Megh Raj Bansal Vs Customs Excise and Service Tax Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (2012) 47 VST 302
Finance Act, 1994 — Section 73, 75, 76, 78
High Courts12 Dec 2011Allowed
Jain Motors Regd. Patiala Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 123
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 34(1), 34(3), 5, 80, 82
High Courts12 Dec 2011Dismissed
The Oriental Insurance Company Limited Vs Monika and Others
Punjab And Haryana At Chandigarh · (2013) 1 ACC 786 : (2013) ACJ 24 : (2012) 1 RCR(Civil) 875
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Dec 2011Allowed
Arshdeep Kaur and Another Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 397 : (2013) ACJ 673
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts09 Dec 2011Dismissed
Dr. Sita Ram (Dead) Through His Lrs. Vs Ashok Kumar (Dead) Through His LRs.
Punjab And Haryana At Chandigarh · (2012) 166 PLR 3
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 2 Rule 2, Order 41 Rule 22, Order 41 Rule 33, 80Evidence Act, 1872 — Section 18, 20, 34, 35ATransfer of Property Act, 1882 — Section 100, 82, 91, 92
High Courts09 Dec 2011
Gurmukh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 765
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts09 Dec 2011
New India Assurance Company Limited Vs Rashid Ahmad and others Rashid Ahmad and another Vs Nasir Mohammad and others
Punjab And Haryana At Chandigarh · (2012) 2 TAC 927
Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2011
Rajesh Kumar Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0015
Constitution of India, 1950 — Article 227
High Courts09 Dec 2011Dismissed
Sultan Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0014
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 30FF, 30FF(2)
High Courts08 Dec 2011
Orion Infrastructure Ltd. Vs Commissioner, Gurgaon Division, Gurgaon and others Rajender Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 247
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1)Constitution of India, 1950 — Article 226, 227Haryana Ceiling on Land Holdings Act, 1972 — Section 18
High Courts08 Dec 2011Dismissed
State of Punjab Vs Sarup Singh
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 414
High Courts08 Dec 2011Allowed
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 4 JCC 2636
Penal Code, 1860 (IPC) — Section 269, 272, 273, 420
High Courts08 Dec 2011Dismissed
M. Aggarwal Creation Private Limited and another Vs India bulls Financial Services Limited
Punjab And Haryana At Chandigarh · (2012) 3 BC 652 : (2012) 3 RCR(Civil) 88 : (2012) 2 RCR(Criminal) 885
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 138, 178(d), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(1)
High Courts08 Dec 2011Dismissed
Braham Kumar Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 399
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(2), 2(dd)
High Courts08 Dec 2011Allowed
Raj Roop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 2 Crimes 289 : (2012) 1 RCR(Criminal) 295
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts08 Dec 2011
Santosh Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 613
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts08 Dec 2011Allowed
Jagir Singh Vs Commissioner (Appeals) Jalandhar Division with Head Quarter at Chandigarh (Exercising the powers of the State Government under the Punjab Cooperative Socieites Act, 1961) and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Punjab Co-operative Societies Act, 1961 — Section 56, 68
High Courts08 Dec 2011
Dharam Pal Aggarwal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0109