High Courts14 Dec 2011Dismissed
Raj Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0200
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 6 of 196
High Courts14 Dec 2011Dismissed
Krishan Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0199
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2011Dismissed
Pooja and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 161, 273, 319
High Courts14 Dec 2011Dismissed
Pran Nath Joshi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0197
High Courts14 Dec 2011
Kartar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0196
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts14 Dec 2011Dismissed
State of Punjab and another Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0166
Land Acquisition Act, 1894 — Section 4
High Courts14 Dec 2011Dismissed
Jaswant and others Vs Supyar Devi and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0165
Haryana Ceiling on Land Holdings Act, 1972 — Section 12Registration Act, 1908 — Section 49
High Courts14 Dec 2011
Rajinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 935 : (2012) 1 RCR(Criminal) 481
Criminal Procedure Code, 1973 (CrPC) — Section 195, 439, 441, 441A
High Courts14 Dec 2011
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 182 : (2012) 2 RCR(Criminal) 229
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts14 Dec 2011Dismissed
Jagtar Singh Vs Shingara Singh and another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 91
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18Punjab Panchayati Raj Act, 1994 — Section 2(1), 85Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts14 Dec 2011Allowed
Ranbir Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Dec 2011
Anil Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 39
Constitution of India, 1950 — Article 226
High Courts14 Dec 2011Allowed
Swaranjit Singh @ Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0006
High Courts14 Dec 2011Dismissed
Sukhwant Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 302, 364
High Courts14 Dec 2011Dismissed
Ankur Bajaj Vs Hans Raj and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 204
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 6 Rule 17
High Courts13 Dec 2011Dismissed
Welspun Corp. Ltd. Vs The Micro and Small, Medium Enterprises Facilitation Council, Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 195
Arbitration and Conciliation Act, 1996 — Section 34, 65, 80, 81Micro, Small and Medium Enterprises Development Act, 2006 — Section 11, 15, 16, 17, 18Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(6)
High Courts13 Dec 2011Allowed
Gill Rice Mills Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0193
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts13 Dec 2011Allowed
Gurdeep Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 58(2), 61Penal Code, 1860 (IPC) — Section 182
High Courts13 Dec 2011Allowed
Kabal Singh and another Vs Sarwan Singh and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0190
High Courts13 Dec 2011Allowed
Balbir Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420