High Courts20 Dec 2011
Capital Medicos and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2012) 54 VST 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 4 of 196
High Courts20 Dec 2011Allowed
Hitesh Kapoor and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 135
Passports Act, 1967 — Section 10, 10(3), 10(4), 10(5), 10(9)Penal Code, 1860 (IPC) — Section 500, 506
High Courts19 Dec 2011Dismissed
Sakrudin Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 39
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 2, 2(1), 4Waqf Act, 1954 — Section 5(2)
High Courts19 Dec 2011
Smt. Rani Devi and Others Vs Secretary to Government, Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0212
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts19 Dec 2011
Commissioner of Central Excise Vs M/s S.R. Jindal Metals
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0205
High Courts19 Dec 2011Dismissed
Rakesh Kumar Bansal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 213
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 4, 6
High Courts19 Dec 2011Dismissed
Sarwan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(5), 482, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 407
High Courts19 Dec 2011Dismissed
Ravi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0133
Penal Code, 1860 (IPC) — Section 394
High Courts19 Dec 2011
Anju Mehta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0132
High Courts19 Dec 2011
Naresh Kumar Vs The Director General of Police and Another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0131
High Courts19 Dec 2011Dismissed
Hardeep Singh and Others Vs State Of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 2 DMC 170
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 307, 34, 498AProtection of Women From Domestic Violence Act, 2005 — Section 31
High Courts19 Dec 2011
Satyawan Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0034
High Courts19 Dec 2011Allowed
Manjit Kaur Vs Sheela Devi and others Mohinder Kumar Vs Manjit Kaur Sethi and others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 189
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Dec 2011
M/s Bird Travels (P) Ltd. Vs Smt. Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 822
High Courts16 Dec 2011Dismissed
The Punjab State Cooperative Supply and Marketing Federation Ltd., Chandigarh Vs The Jagraon Cooperative Marketing-Cum-Processing Society Limited, Jagraon and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 206
Contract Act, 1872 — Section 70
High Courts16 Dec 2011
Gurmit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0211
High Courts16 Dec 2011Dismissed
Shivala Damodar Dass Situated Cinema Road, Phagwara Vs Shri Gulzara Ram and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0210
High Courts16 Dec 2011Allowed
Sunny Dhiman Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 66E, 67APenal Code, 1860 (IPC) — Section 328, 354, 506, 509
High Courts16 Dec 2011
Maa Jagdambey Sports and Welfare Club Village Bhoepur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0208
High Courts16 Dec 2011Dismissed
Naurata Ram Vs Sarwan
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)