High Courts22 Dec 2011Allowed
Sher Singh Vs Thakar Singh and another
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 174
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 2 of 196
High Courts22 Dec 2011Dismissed
Babu Ram Vs Jag Ram and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0147
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Dec 2011
M/s Bigjos Estate Limited Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0138
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Dec 2011
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts22 Dec 2011Dismissed
Charanji Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0103
High Courts22 Dec 2011
Jaswant Singh alias Dhanwant Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0102
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(1)
High Courts22 Dec 2011
H.C. Arora, Advocate Vs State of Punjab and another Kuljeet Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0101
High Courts22 Dec 2011
Kapil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 82(4)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Penal Code, 1860 (IPC) — Section 376(2)
High Courts22 Dec 2011
Ram Kishan Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482, 80(4), 82(1)Penal Code, 1860 (IPC) — Section 174(A)
High Courts22 Dec 2011
Raman Kumar and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0098
High Courts22 Dec 2011
Balbir Singh @ Veera Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 323, 324, 326, 452
High Courts22 Dec 2011Allowed
Karnail Singh (deceased) through his LRs. Vs Financial Commissioner, Revenue and Rehabilitation, Punjab Chandigarh
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 397
Administration of Evacuee Property Act, 1950 — Section 54Evacuee Interest (Separation) Act, 1951 — Section 2(d)
High Courts22 Dec 2011Dismissed
Municipal Committee, Bathinda Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2012) 167 PLR 297 : (2012) 2 RCR(Civil) 16
Haryana Municipal Act, 1973 — Section 65, 66, 67, 68Punjab Municipal Act, 1911 — Section 49, 86
High Courts22 Dec 2011Dismissed
Kuldeep Tomar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) ALLMR(Cri) 82
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Dec 2011
Oriental Insurance Company Ltd. Vs Saroj Devi and others
Punjab And Haryana At Chandigarh · (2013) 1 ACC 754 : (2013) ACJ 129 : (2012) 3 RCR(Civil) 292
Motor Vehicles Act, 1988 — Section 163, 163A, 166
High Courts21 Dec 2011Dismissed
Sushma Devi and others Vs Punjab State Financial Corporation and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0215
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 32
High Courts21 Dec 2011
Nalanda Elementary School and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0194
High Courts21 Dec 2011
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0152
Prevention of Corruption Act, 1988 — Section 7, 8
High Courts21 Dec 2011Allowed
Anil and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts21 Dec 2011
Baljit Singh and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 149, 325