High Courts27 Nov 1996Dismissed

Mohan Lal Mongia Vs F.C.I. and Others

Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 103

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 148, 149, 188, 341