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Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 9 of 80

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High Courts07 Nov 1996Allowed

R.S. Builders (India) Pvt. Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 67 : (1997) 2 RCR(Civil) 504

Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 13Haryana Urban Development Authority Act, 1977 — Section 15(2)
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High Courts07 Nov 1996

Commissioner of Income Tax Vs Pure Drinks (P.) Ltd.

Punjab And Haryana At Chandigarh · (1997) 228 ITR 535 : (1997) 94 TAXMAN 22

Income Tax Act, 1961 — Section 147, 148, 2(47), 256, 28
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High Courts07 Nov 1996Allowed

Bachan Singh Vs The Joint Development Commissioner (Integrated Rural Development)

Punjab And Haryana At Chandigarh · (1997) 115 PLR 486 : (1997) 2 RCR(Civil) 445

Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
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High Courts07 Nov 1996Dismissed

Gurbir Kaur and Another Vs Surinder Singh and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 65

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 15(5)Transfer of Property Act, 1882 — Section 106
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High Courts07 Nov 1996Allowed

Gurmukh Singh and Another Vs The Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 482 : (1997) 2 RCR(Civil) 443

Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
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High Courts07 Nov 1996Dismissed

Daljit Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 553 : (1997) 1 RCR(Civil) 702

Constitution of India, 1950 — Article 226
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High Courts07 Nov 1996Allowed

Jagan Nath and Others Vs Tara Chand and Others

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 222 : (1997) 116 PLR 519 : (1997) 2 RCR(Civil) 514

Limitation Act, 1963 — Article 56
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High Courts06 Nov 1996

Balbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 275

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High Courts06 Nov 1996

Murli Dhar Mehta Vs Yash Paul

Punjab And Haryana At Chandigarh · (1998) 2 LLR 418 : (1997) 2 PLJ 184 : (1998) 2 RCR(Civil) 401

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High Courts06 Nov 1996

Commissioner of Income Tax Vs Lal Chand Tirath Ram

Punjab And Haryana At Chandigarh · (1997) 140 CTR 583 : (1997) 225 ITR 675

Income Tax Act, 1961 — Section 271(1)
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High Courts06 Nov 1996

Principal, St. Joseph's Boys School Vs Presiding Officer, Labour Court

Punjab And Haryana At Chandigarh · (1998) 3 LLJ 165

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High Courts06 Nov 1996Allowed

Jhujhar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 421 : (1997) 1 RCR(Civil) 685

Constitution of India, 1950 — Article 226
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High Courts06 Nov 1996

COMMISSIONER OF INCOME TAX Vs BRAR LION TOOLS PVT. LTD.

Punjab And Haryana At Chandigarh · (1998) 146 CTR 540

Income Tax Act, 1961 — Section 256(2)
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High Courts05 Nov 1996

COMMISSIONER OF INCOME TAX Vs SHRI RAM NARAIN GOEL.

Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0110

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High Courts05 Nov 1996Dismissed

Mohinder Singh and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 115 PLR 704 : (1997) 2 RCR(Civil) 593

Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
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High Courts05 Nov 1996

COMMISSIONER OF INCOME TAX Vs CINE PAYAL.

Punjab And Haryana At Chandigarh · (1997) 142 CTR 78

Income Tax Act, 1961 — Section 256(2)
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High Courts05 Nov 1996

Tilak Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 350

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High Courts05 Nov 1996

Sohan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 783

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High Courts05 Nov 1996

Nirmal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 425

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High Courts05 Nov 1996

Charan Singh Vs Punjab University Chandigarh and another

Punjab And Haryana At Chandigarh · AIR 1997 P&H 278 : (1997) 115 PLR 701 : (1997) 1 RCR(Civil) 514

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Punjab University Calendar Regulations — Regulation 3.1, 3.3
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