High Courts31 Oct 1996
Paramjit Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 586 : (1997) 1 RCR(Criminal) 162
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 11 of 80
High Courts31 Oct 1996
Sukhwinder Kaur and Others Vs Amir Singh and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 774 : (1997) 115 PLR 127 : (1997) 2 RCR(Civil) 194
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 1996Dismissed
Nasib Singh Ex. Subedar Major (Hony. Lt) Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1997) 115 PLR 658 : (1997) 2 RCR(Civil) 269
Constitution of India, 1950 — Article 20(2)
High Courts31 Oct 1996
COMMISSIONER OF Income Tax Vs JASWANT RAI.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 49 : (1997) 2 ILR (P&H) 351
Income Tax Act, 1961 — Section 256(2)
High Courts31 Oct 1996
Dano Bai and Others Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 395 : (1997) ACJ 864 : (1997) 1 CivCC 558 : (1997) 115 PLR 414 : (1997) 1 RCR(Civil) 695
Constitution of India, 1950 — Article 12
High Courts31 Oct 1996
Shanti Devi and Others Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 155 : (1997) 3 RCR(Civil) 20
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Punjab Waqf Act, 1995 — Section 22
High Courts30 Oct 1996
H.K.L. Vijan Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 2 LLR 583 : (1997) 2 LLR 474 : (1997) 1 PLJ 34 : (1997) 1 PLR 111 : (1997) 1 RCR(Civil) 526
High Courts30 Oct 1996Dismissed
Jaspal Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 89
Constitution of India, 1950 — Article 14, 16, 16(1)Punjab Recruitment of Sportsmen Rules, 1988 — Rule 2
High Courts30 Oct 1996Dismissed
Shri H.K.L. Vijan, Manager, Tarun Model School Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 111
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8APublic Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1)
High Courts30 Oct 1996
Hindustan Pulverising Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 296 : (1997) 2 RCR(Criminal) 116
High Courts30 Oct 1996
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 577 : (1997) 1 RCR(Criminal) 649
High Courts29 Oct 1996
Ram Deep Alloy Steels (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 605 : (1997) 2 RCR(Civil) 463
Constitution of India, 1950 — Article 226Punjab Industrial Policy and Incentive Code, 1996 — Rule 4.4(12), 4.4(6)
High Courts29 Oct 1996
Chhinda alias Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 659
High Courts29 Oct 1996
Punjab State Vs Guria Bus Service Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0059
High Courts29 Oct 1996
Ranjit Singh Vs Beant Singh and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 376 : (1997) ACJ 759 : (1997) 115 PLR 353 : (1997) 2 RCR(Criminal) 137
High Courts29 Oct 1996
Vikram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 492
High Courts29 Oct 1996
Shri Vipin Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 165 : (1997) 2 RCR(Civil) 250
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 8
High Courts28 Oct 1996Dismissed
Ashok Kumar and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 531 : (1997) 1 RCR(Civil) 717
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)
High Courts28 Oct 1996Dismissed
Ashok Kumar Rajesh Kumar Vs Manmohan Singh, Proprietor and Sachadeva Enterprises
Punjab And Haryana At Chandigarh · (1997) CriLJ 3273 : (1997) 1 RCR(Criminal) 109 : (1997) 1 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 132, 138, 5Penal Code, 1860 (IPC) — Section 420
High Courts28 Oct 1996Dismissed
National Insurance Co. Ltd. Vs Smt. Santro Devi and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 211 : (1997) ACJ 111 : (1996) 114 PLR 667
Motor Vehicles Act, 1988 — Section 149(2), 15