High Courts18 Dec 1996Dismissed
Hindustan Lever Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 61
Punjab General Sales Tax Act, 1948 — Section 14B(7)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 2 of 80
High Courts18 Dec 1996
Ashok Kumar Vs The Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 305 : (1997) 3 RCR(Civil) 385
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 67
High Courts17 Dec 1996Allowed
Jagannath Singh Negi Ex-JC No. 123067 'A' Subedar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 544
Constitution of India, 1950 — Article 226
High Courts17 Dec 1996
Harjit Singh and Others Vs State and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 542 : (1997) 2 RCR(Civil) 536
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Dec 1996Dismissed
Santosh Law Book Binding Works Guru Nanak Printing Press Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 115 PLR 551 : (1997) 2 RCR(Civil) 542
Constitution of India, 1950 — Article 226
High Courts17 Dec 1996Allowed
Smt. Sumitra Devi and Others Vs Danesh Kumar and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 981 : (1997) 115 PLR 403 : (1997) 1 RCR(Civil) 693
Motor Vehicles Act, 1988 — Section 140(2)
High Courts17 Dec 1996Dismissed
Gram Panchayat Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 613 : (1997) 2 RCR(Civil) 689
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Dec 1996
Savitri and Bhagwanti Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 LLR 491 : (1997) 2 PLJ 272 : (1998) 2 RCR(Civil) 510
High Courts17 Dec 1996
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 428
High Courts17 Dec 1996
Rattan Singh Kishore Chand & Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 448
High Courts17 Dec 1996
Gurmail Kaur Vs Senior Superintendent of Police
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 772
High Courts17 Dec 1996
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 578
High Courts17 Dec 1996Dismissed
Sarup Singh and Others Vs Nirmal Singh and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 610 : (1997) 116 PLR 91 : (1997) 2 RCR(Civil) 563
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts16 Dec 1996
Naresh Kumar Aggarwal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 303 : (1997) 1 PLJ 131 : (1997) 2 PLR 180 : (1997) 2 RCR(Civil) 412 : (1997) 1 RCR(Civil) 684 : (1997) 1 SCT 684
High Courts16 Dec 1996Dismissed
Punjab Wakf Board Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 215 : (1997) 3 RCR(Civil) 65
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80Constitution of India, 1950 — Article 226
High Courts16 Dec 1996
Charan Singh Vs The Joint Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 661
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7(1)
High Courts16 Dec 1996
Balraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 105 : (1997) 1 RCR(Criminal) 461
High Courts16 Dec 1996Allowed
Labh Singh Vs Modi Wire Products and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 997 : (1997) 116 PLR 299
Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
High Courts16 Dec 1996Allowed
Atam Parkash Vs Sonia and Others
Punjab And Haryana At Chandigarh · (1998) 1 DMC 75
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 307, 342, 354, 406, 498A
High Courts13 Dec 1996Allowed
Kabul Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 114
Industrial Disputes Act, 1947 — Section 10