High Courts09 Jan 1996
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 703
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 79 of 80
High Courts09 Jan 1996
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 613
High Courts09 Jan 1996Allowed
Smt. Gurmej Kaur and Others Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 16
Motor Vehicles Act, 1939 — Section 92A
High Courts09 Jan 1996
Ajit Kaur Vs Kulwinder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 218
Motor Vehicles Act, 1939 — Section 110A
High Courts09 Jan 1996
Sardar Metal Store Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1996) 113 PLR 557
Haryana General Sales Tax Act, 1973 — Section 42(1), 48
High Courts08 Jan 1996Dismissed
Jodh Singh Vs Ravinder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 249
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A(3)
High Courts08 Jan 1996Dismissed
State of Haryana and Another Vs Ambika Oil and Soap Industries
Punjab And Haryana At Chandigarh · (1996) 114 PLR 163 : (1996) 103 STC 190
Haryana General Sales Tax Act, 1973 — Section 24, 42(2)
High Courts08 Jan 1996Dismissed
Darshan Ram Vs Maya Bai
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 197 : (1997) 2 DMC 263 : (1996) 3 RCR(Civil) 554
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 9
High Courts08 Jan 1996Allowed
Smt. Pinki Vs Abhey Singh and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 499 : (1996) 112 PLR 739
Guardians and Wards Act, 1890 — Section 10, 7Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts08 Jan 1996
Hari Kishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 49 : (1996) 112 PLR 662
Land Acquisition Act, 1894 — Section 18
High Courts08 Jan 1996
Pall Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 802
High Courts08 Jan 1996
Jag Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 575
High Courts08 Jan 1996
Jagan Lal and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 69 : (1996) 1 RCR(Criminal) 693
High Courts08 Jan 1996Allowed
Baljit Singh Vs State
Punjab And Haryana At Chandigarh · (1996) CriLJ 2574 : (1996) 2 DMC 7 : (1996) 2 RCR(Criminal) 186 : (1996) 2 RCR(Criminal) 187
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Jan 1996Allowed
Joginder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 2737
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34Punjab Police Rules, 1934 — Rule 24.1
High Courts08 Jan 1996
The State of Haryana Vs Rajindra Electric Store
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 179 : (1996) 113 PLR 588
Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts07 Jan 1996
Friends Dyeing & Finishing Mills (P) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 325 : (1996) 1 RCR(Criminal) 711
High Courts05 Jan 1996
Hans Raj Talwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 27 : (1996) 2 RCR(Criminal) 805 : (1996) 1 RCR(Criminal) 782
High Courts05 Jan 1996
State of Punjab Vs Parveen Kumar and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 212
High Courts05 Jan 1996
Rajinder Singh Vs Joint Secretary to Govt.of India, New Delhi
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 51 : (1996) 1 RCR(Criminal) 782