High Courts17 Jan 1996
Mohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 671
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 77 of 80
High Courts17 Jan 1996
Balbir Kaur and Others Vs Sh. Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 740
Limitation Act, 1963 — Section 5, 6Motor Vehicles Act, 1988 — Section 166(3)
High Courts17 Jan 1996Allowed
Dr. Suresh Aggarwal and Another Vs Ch. Charan Singh Haryana Agricultural University and its Board of Management and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 122
Constitution of India, 1950 — Article 14, 16
High Courts16 Jan 1996
Jagvinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 578 : (1996) CrLJ 3609 : (1996) 2 RCR(Criminal) 81
High Courts16 Jan 1996
Desh Bandhu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 340 : (1996) 2 AICLR 50 : (1997) 1 CurLJ 158 : (1996) 1 RCR(Criminal) 605
High Courts16 Jan 1996Allowed
Jagjit Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 112 PLR 742
Motor Vehicles Act, 1939 — Section 110A
High Courts15 Jan 1996Dismissed
Mahabir Parsad Jindal and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 432
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Jan 1996Dismissed
Dalip Kaur Vs S.S.P. Moga
Punjab And Haryana At Chandigarh · (1996) 113 PLR 160
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts15 Jan 1996Allowed
Singhal and Co. Vs Hem Raj
Punjab And Haryana At Chandigarh · (1996) 113 PLR 607
Industrial Disputes Act, 1947 — Section 10
High Courts15 Jan 1996Allowed
Vakil Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1461 : (1996) 2 ILR (P&H) 167 : (1996) 3 RCR(Criminal) 694 : (1996) 1 RCR(Criminal) 595
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 14, 161, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 1996
Rabinder Singh Tomar Vs Inspector, Customs and Central Excise, Chandigarh
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 716 : (1996) 2 RCR(Criminal) 7
High Courts15 Jan 1996Dismissed
Mukand Singh and Others Vs Sub-Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2378
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts15 Jan 1996
Gurdev Ice Factory Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2833
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22A, 33, 37Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 432
High Courts15 Jan 1996
Smt. Rajbala Jain alias Rachna Jain Vs Nand Lal Tara Chand and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 554 : (1997) 1 CivCC 26 : (1996) 113 PLR 260 : (1996) 3 RCR(Civil) 584
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Jan 1996Dismissed
S.K. Makin Vs Bachan Lal
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 74
High Courts12 Jan 1996
State of Haryana Vs Kumari Sangita
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 832 : (1996) 2 RCR(Criminal) 19
High Courts12 Jan 1996
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 90 : (1996) 2 RCR(Criminal) 757
High Courts12 Jan 1996
Hanesh Kumar Narang Vs Union of Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 49 : (1996) 1 RCR(Criminal) 550
High Courts12 Jan 1996
Udey Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 668
High Courts12 Jan 1996Allowed
Gram Panchayat Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 757 : (1996) 3 RCR(Civil) 131
Punjab Village Common Lands (Regulation) Act, 1953 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(2)