High Courts25 Jan 1996
Skattar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 516 : (1996) 1 CurLJ 621 : (1996) 2 RCR(Criminal) 273
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 75 of 80
High Courts25 Jan 1996
Iqbal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 01 P&H CK 0069
High Courts25 Jan 1996
Kishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 570
High Courts25 Jan 1996
Virsa Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1996) CrLJ 4330 : (1996) 2 RCR(Criminal) 682
High Courts25 Jan 1996
Commissioner of Income Tax Vs S.S. Khosla
Punjab And Haryana At Chandigarh · (1996) 220 ITR 65
Income Tax Act, 1961 — Section 17(2), 2(24), 256
High Courts25 Jan 1996
Official Liquidator Vs Surya Partap Singh and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 134 : (1996) 112 PLR 669
Companies Act, 1956 — Section 454, 454(2), 454(5)
High Courts24 Jan 1996
Ashok Kumar Vajpai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 416 : (1996) 1 RCR(Criminal) 773
High Courts24 Jan 1996
Wazir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 702
High Courts24 Jan 1996
Narinderjit Kaur Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 280 : (1997) 115 PLR 822 : (1997) 2 RCR(Civil) 86
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6Passports Act, 1967 — Section 5
High Courts24 Jan 1996
Dalu Ram Ram Chander Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 135 CTR 188 : (1996) 220 ITR 560
Income Tax Act, 1961 — Section 139(8), 148, 256, 271(1)Income Tax Rules, 1962 — Rule 117A
High Courts24 Jan 1996
G.N.A. Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 87 TAXMAN 120
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts24 Jan 1996
G.N.A. Enterprises Private Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 134 CTR 425 : (1996) 219 ITR 400
Income Tax Act, 1961 — Section 256(2)Income Tax Rules, 1962 — Rule 5
High Courts23 Jan 1996Dismissed
Iqbal Singh Sufi Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 62
Constitution of India, 1950 — Article 14, 16
High Courts23 Jan 1996Dismissed
Ravinder Singh Dhillon Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1996) 2 DMC 120 : (1996) 2 RCR(Criminal) 159
Criminal Procedure Code, 1973 (CrPC) — Section 198(1)Penal Code, 1860 (IPC) — Section 494, 495
High Courts23 Jan 1996
Naresh Kumar Vs Gopal Krishan
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 174 : (1996) 2 RCR(Criminal) 79
High Courts23 Jan 1996
Hazoora Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 77
High Courts23 Jan 1996Allowed
Kulwaht Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 2674 : (1996) 2 RCR(Criminal) 223
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts23 Jan 1996Allowed
Smt. Jaswant Kaur Vs The Deputy Commissioner-cum-Chief Sales Commissioner
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 166
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10 , 10(2)
High Courts22 Jan 1996
Om Parkash Vs State of Haryana and othes
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 82 : (1996) 1 RCR(Criminal) 732
High Courts22 Jan 1996
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 803 : (1996) 1 RCR(Criminal) 634