High Courts02 Feb 1996Dismissed
Gian Chand and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 366
Punjab Town Improvement Act, 1922 — Section 36, 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 74 of 80
High Courts01 Feb 1996Dismissed
Sher Singh Vs Lakhvinder Singh and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 716 : (1996) 3 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Feb 1996
Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3308
Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9
High Courts01 Feb 1996
Shera Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 835 : (1996) 2 RCR(Criminal) 128
High Courts01 Feb 1996
Anoop Kumar and Others Vs The Joint Secretary Cooperation and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 733 : (1996) 3 RCR(Civil) 432
High Courts01 Feb 1996Allowed
Swarn Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 104 : (1996) 3 RCR(Civil) 393
Land Acquisition Act, 1898 — Section 18
High Courts31 Jan 1996Dismissed
Mediwall Hospital and Health Care Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 57 ECC 60 : (1996) 113 PLR 250 : (1996) 3 RCR(Civil) 31
Constitution of India, 1950 — Article 226
High Courts31 Jan 1996Allowed
Manjit Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 683 : (1996) 3 RCR(Civil) 486
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Jan 1996
V.K.Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 834 : (1996) 2 RCR(Criminal) 216
High Courts31 Jan 1996
Shailender Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 407 : (1996) 3 RCR(Civil) 30
High Courts30 Jan 1996
Mara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 757
High Courts30 Jan 1996
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 173
High Courts30 Jan 1996
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 325 : (1996) 2 RCR(Criminal) 290
High Courts30 Jan 1996
Gurmez Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 307
High Courts30 Jan 1996
Jagir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 2693 : (1996) 2 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts30 Jan 1996Dismissed
Chandan Singh and Others Vs Parsa and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts29 Jan 1996Allowed
Balbir Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3107
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jan 1996Dismissed
Munshi Ram Vs Duggar Mal and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 58 : (1996) 2 RCR(Rent) 40
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 4
High Courts29 Jan 1996
Nafe Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 199
High Courts27 Jan 1996
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 348