High Courts11 Jan 1996Allowed
Rani Vs Parkash Singh
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 26 : (1997) 1 ILR (P&H) 118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 13(1), 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 78 of 80
High Courts11 Jan 1996
Bani Vs Parkash Singh
Punjab And Haryana At Chandigarh · AIR 1996 P&H 175 : (1996) 2 CivCC 26 : (1997) 1 DMC 5 : (1996) 113 PLR 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 13(1), 24
High Courts11 Jan 1996
State of Haryana Vs Matru @ Ved Prakash
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 718
High Courts11 Jan 1996
Shankar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1996) 3 LJR 429 : (1996) PLJ 263 : (1996) 2 RRR 310
High Courts11 Jan 1996
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 42 : (1996) 2 RCR(Criminal) 44
High Courts11 Jan 1996
Dr. G.S. Saharia Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 270
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Jan 1996
Sarwan Singh Vs Sub-Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2372 : (1996) 1 RCR(Criminal) 576
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 482
High Courts11 Jan 1996Dismissed
Subhash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 715
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts10 Jan 1996
Paramjit Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 748
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Jan 1996
Surjan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 769 : (1996) 3 RCR(Civil) 440
Constitution of India, 1950 — Article 226Land Acquisition Act, 1899 — Section 11A
High Courts10 Jan 1996
Ajmer Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 761 : (1996) 3 RCR(Civil) 126
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 8C
High Courts10 Jan 1996
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 535 : (1996) 1 RCR(Criminal) 705
High Courts10 Jan 1996
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 617
High Courts10 Jan 1996
Nirvail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 614
High Courts10 Jan 1996
Gurcharan Singh Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 734 : (1996) 3 RCR(Civil) 195
Punjab Municipal Act, 1911 — Section 192(1)
High Courts10 Jan 1996Dismissed
Smt. Kiran Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 704
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4A, 4A(2)
High Courts10 Jan 1996Dismissed
Sher Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 755 : (1996) 3 RCR(Civil) 143
High Courts10 Jan 1996
Arjun Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1996) 112 PLR 763 : (1996) 3 RCR(Civil) 133
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts10 Jan 1996
Arjun Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 759
Punjab Security of Land Tenures Act, 1953 — Section 14APunjab Security of Land Tenures Rules, 1953 — Rule 22
High Courts09 Jan 1996
Jagdish Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 77 : (1996) 2 PLR 88 : (1996) 3 RCR(Civil) 152