High Courts20 Jan 1970
Panipat Woollen and General Mills Co. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 78 ITR 142
Income Tax Act, 1922 — Section 10, 10(1), 10(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 24 of 25
High Courts20 Jan 1970
Commissioner of Income Tax Vs Avon Cycles Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1970) 78 ITR 278
Income Tax Act, 1922 — Section 13, 23A
High Courts20 Jan 1970Dismissed
Jagat Singh and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 309 : (1970) 2 ILR (P&H) 369
Hindu Succession Act, 1956 — Section 14
High Courts19 Jan 1970Allowed
Nagin Chand Vs Shadi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 522 : (1971) 2 ILR (P&H) 544
Partnership Act, 1932 — Section 55
High Courts19 Jan 1970Dismissed
Amrik Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0011
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts16 Jan 1970Allowed
Mani Ram Vs The State
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0035
Penal Code, 1860 (IPC) — Section 354
High Courts15 Jan 1970Dismissed
Kuldip Singh and others Vs The Financial Commissioner. Union territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0036
Revenue Recovery Act, 1890 — Section 3(1)
High Courts14 Jan 1970
Commissioner of Income Tax Vs Patiala Sales Corporation Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1970) 77 ITR 443
Income Tax Act, 1922 — Section 2(11)
High Courts14 Jan 1970Allowed
Major Jagjit Singh Dhillon Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 346 : (1971) 2 ILR (P&H) 537
Army Act, 1950 — Section 18, 19Constitution of India, 1950 — Article 310, 77
High Courts09 Jan 1970Dismissed
Santokh Singh Vs The State
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0043
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 1970Dismissed
Punjab Roadways Vs Sohan Devi
Punjab And Haryana At Chandigarh · (1971) ACJ 185
Motor Vehicles Act, 1988 — Section 110A
High Courts09 Jan 1970
Ganesh Trading Co. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 26 : (1971) 27 STC 340
Punjab General Sales Tax Act, 1948 — Section 5(2)
High Courts09 Jan 1970Dismissed
Baxi Amrik Singh Vs The Union of India
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0002
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Jan 1970
Bahadur Chand Chaman Lal Vs The Punjab State
Punjab And Haryana At Chandigarh · (1970) 25 STC 285
Punjab General Sales Tax Act, 1948 — Section 21, 22, 5
High Courts08 Jan 1970Dismissed
Raghu Nath Vs The State of Punjab and other
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0012
Mines and Minerals (Development and Regulation) Act, 1957 — Section 19
High Courts08 Jan 1970
Shiv Dayal Vs Sohan Lal Bassar
Punjab And Haryana At Chandigarh · AIR 1970 P&H 468 : (1970) CriLJ 1517
Criminal Procedure Code, 1898 (CrPC) — Section 94, 94(1), 96
High Courts08 Jan 1970Dismissed
Ram Parkash Vs The State Of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0003
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts07 Jan 1970Allowed
Shri. Virendra Vs The State Of Punjab
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0044
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts07 Jan 1970Allowed
Additional Director (I) Consolidation of Holdings, Punjab and Another Vs Raghwant Singh Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 554 : (1971) 2 ILR (P&H) 533
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts07 Jan 1970
Dayal Chand Vs The Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 23 : (1970) RCR(Rent) 205
Transfer of Property Act, 1882 — Section 116