High Courts30 Jan 1970Dismissed
Kartar Kaur and Another Vs Dhan Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 556
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 23 of 25
High Courts30 Jan 1970
Waryam Singh and Sons Vs The Executive Engineer (C) and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 751 : (1970) 72 PLR 760
Arbitration Act, 1940 — Section 37(4)Limitation Act, 1963 — Section 14, 5
High Courts30 Jan 1970
Messrs Waryam Singh and Sons Vs The Executive Engineer and another
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0005
Arbitration Act, 1940 — Section 37(4)
High Courts29 Jan 1970Dismissed
Sant Sadhu Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1970 P&H 528 : (1971) 2 ILR (P&H) 571
Constitution of India, 1950 — Article 14, 19, 246, 31A
High Courts29 Jan 1970Dismissed
Ajit Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 564
Constitution of India, 1950 — Article 226, 227, 311, 311(2)
High Courts28 Jan 1970Allowed
Kartar Chand Vs State of Punjab and other
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0046
Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 1970
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1970 P&H 351 : (1970) CriLJ 1119 : (1970) 2 ILR (P&H) 69
Air Force Act, 1950 — Section 71, 9Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1952 — Rule 3Criminal Procedure Code, 1898 (CrPC) — Section 342, 537, 549
High Courts28 Jan 1970Allowed
S.S. Lamba and others Vs The State Of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0007
Constitution of India, 1950 — Article 226
High Courts27 Jan 1970Dismissed
Dr. J. S. Mumick Vs Dhanda Engineer (P) Ltd.
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Jan 1970Allowed
Rajinder Kaur and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1970) ACJ 84
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1970
Rajinder Kaur and others Vs Union of India
Punjab And Haryana At Chandigarh · (1970) ACJ 84
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1970
Lajpat Rai Mago Vs Governor of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 113 : (1971) 41 CompCas 693
Companies Act, 1956 — Section 278, 36Constitution of India, 1950 — Article 154, 16, 166, 226, 227Punjab Civil Services Rules — Rule 10, 2, 4, 421
High Courts23 Jan 1970
Chhinda and Another Vs The State
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 739
Criminal Procedure Code, 1898 (CrPC) — Section 562Prevention of Corruption Act, 1947 — Section 5(2)Probation of Offenders Act, 1958 — Section 18, 3, 4, 6
High Courts23 Jan 1970
Paul Chand Bishan Dass and Others Vs Kalu Ram Lachhman Dass and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 21 : (1970) 72 PLR 1006
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts22 Jan 1970Dismissed
Dr. Piara Lal Kapur Vs Kaushalya Devi and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 552
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13(2), 13(3)Punjab Municipal Act, 1911 — Section 113, 114Transfer of Property Act, 1882 — Section 108
High Courts22 Jan 1970Dismissed
Dr. Piaka Lal Kapur Vs Shmt. Kaushalya Devi and another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 552
Punjab Municipal Act, 1911 — Section 113
High Courts22 Jan 1970Dismissed
Sayan Singh Vs Harnam Singh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts21 Jan 1970Dismissed
Jagdish Lal Narang Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 733
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 366(12)Punjab General Sales Tax Act, 1948 — Section 2
High Courts21 Jan 1970Dismissed
Jagdish Lal Narang Vs The Assessing Authority Karnal and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 733
Punjab General Sales Tax Act, 1948 — Section 2(e)
High Courts21 Jan 1970Allowed
Virsa Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 525
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 102