High Courts20 Feb 1970Allowed
Suraj Bhan Tayagi Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0058
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 21 of 25
High Courts20 Feb 1970Allowed
Ram Kala Vs The Executive Magistrate and others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 269 : (1970) 72 PLR 483
High Courts20 Feb 1970Allowed
Ram Kala Vs The Executive Magistrate, 1st Class and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 269 : (1970) 72 PLR 483
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 10B, 23, 6, 8, 82
High Courts20 Feb 1970Dismissed
Sheo Lal Vs Roshan Lal
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 265 : (1971) 73 PLR 1021 : (1970) RCR(Rent) 354
East Punjab Urban Rent Restriction Act, 1949 — Section 23(3)
High Courts20 Feb 1970Dismissed
Waryam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0017
Penal Code, 1860 (IPC) — Section 506(2)
High Courts19 Feb 1970
Shamsher Singh Hukam Singh Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 372 : (1970) 2 ILR (P&H) 91
Constitution of India, 1950 — Article 14, 15, 15(3), 16, 16(2)
High Courts19 Feb 1970
D.S. Grewal Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1971 P&H 205 : (1972) 1 ILR (P&H) 249 : (1970) 72 PLR 657 : (1970) RCR(Rent) 1016
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8, 8(1), 8(2)
High Courts18 Feb 1970Allowed
Raj Paul Vs The Administrator, Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 240
Punjab Municipal (General) Rules, 1979 — Rule 60, 61, 62, 63, 64Punjab Municipal Act, 1911 — Section 35, 39
High Courts13 Feb 1970Dismissed
Joginder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 232
Punjab Town Improvement Act, 1922 — Section 103, 103(1), 103(2), 4, 5
High Courts13 Feb 1970Dismissed
Sunder Singh Vs Gurdit Singh
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 237
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Feb 1970Dismissed
Karam Singh Vs Smt. Amro
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 227
Hindu Marriage Act, 1955 — Section 12
High Courts12 Feb 1970Dismissed
Auto Pins (India) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 333 : (1972) 1 ILR (P&H) 209 : (1970) 26 STC 466
Central Sales Tax (Punjab) Rules, 1957 — Rule 7A(1), 9Central Sales Tax Act, 1956 — Section 13(4), 9, 9(3)Punjab General Sales Tax Act, 1948 — Section 10, 10(4), 10(6)
High Courts12 Feb 1970Dismissed
The Market Committee and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 197
Punjab Agricultural Produce Markets (Election to Market Committee) Rules, 1963 — Rule 19(13), 3Punjab Agricultural Produce Markets Act, 1961 — Section 10, 11, 12, 12(1), 12(2)Punjab Municipal Act, 1911 — Section 13(2), 13(3)
High Courts12 Feb 1970Dismissed
Karam Singh Vs AMRO
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 227
Hindu Marriage Act, 1955 — Section 11, 12, 15, 5
High Courts12 Feb 1970Dismissed
Achhar Singh and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0014
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 41
High Courts12 Feb 1970Dismissed
Bishen Dass Nagina Mull Vs Kehar Singh and Another
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0011
Workmens Compensation Act, 1923 — Section 17, 30, 4, 4(1), 6
High Courts11 Feb 1970Dismissed
The State Of Punjab Vs Shrimati Krishna Devi and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0054
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Feb 1970
Santa Singh Vs The State
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0047
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts11 Feb 1970Dismissed
Des Raj and Others Vs Vinod Kumar Lal Chand
Punjab And Haryana At Chandigarh · AIR 1970 P&H 559 : (1972) 1 ILR (P&H) 193
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Feb 1970Dismissed
Bhagwati Parshad Vs Punjabi University
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 186
Constitution of India, 1950 — Article 226, 227