High Courts03 Mar 1970Dismissed
Des Raj and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0030
Punjab Municipal Act, 1911 — Section 238(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 20 of 25
High Courts03 Mar 1970Dismissed
The State of Haryana and Another Vs Baldev Krishan Sharma and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 323
Constitution of India, 1950 — Article 309, 310, 311, 311(1)Electricity Act, 1910 — Section 6(1)Punjab Cinemas (Regulation) Act, 1952 — Section 5, 5(3)
High Courts03 Mar 1970Allowed
Rattan Singh Vs Harblas
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 420
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Mar 1970
Workmen of New Snow View Transport Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 412 : (1971) 22 FLR 88 : (1970) 2 LLJ 538
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts27 Feb 1970Dismissed
Shibu Alias Bogha Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0010
Penal Code, 1860 (IPC) — Section 304(II)
High Courts26 Feb 1970
B.K. Talwar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 48
Constitution of India, 1950 — Article 226Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 8States Reorganisation Act, 1956 — Section 116(2)
High Courts26 Feb 1970Dismissed
Administrator Amritsar Municipality Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 319
Criminal Procedure Code, 1898 (CrPC) — Section 438Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 6
High Courts26 Feb 1970
Hoshiarpur Electric Supply Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1971) 79 ITR 164
Electricity Act, 1910 — Section 7, 7(1)Income Tax Act, 1922 — Section 10(2)
High Courts26 Feb 1970Allowed
Sir Sahabji Mills Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 312
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16
High Courts26 Feb 1970Allowed
Raja Ram Baru Ram and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 361 : (1972) 1 ILR (P&H) 287
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 19(1), 226, 31(1)Food Corporations Act, 1964 — Section 42
High Courts26 Feb 1970
Teja Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 96
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20
High Courts26 Feb 1970
Ajit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1971 P&H 94 : (1971) CriLJ 494
Penal Code, 1860 (IPC) — Section 100, 300
High Courts25 Feb 1970
Commissioner of Income Tax Vs Ramlal Mansukh Rai
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 282 : (1970) 77 ITR 964
Income Tax Act, 1922 — Section 30
High Courts25 Feb 1970
Shanti Devi Vs General Manager, Punjab Roadways and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 13 : (1970) 72 PLR 798
High Courts25 Feb 1970Dismissed
M.S. Oberoi Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1970 P&H 407
Civil Procedure Code, 1908 (CPC) — Section 113Constitution (Amendment) Act, 1968 — Section 10EConstitution of India, 1950 — Article 13, 14, 226, 227, 228
High Courts25 Feb 1970
Naunihal Thakar Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 77 ITR 332
Income Tax Act, 1922 — Section 10(2), 66(1)Transfer of Property Act, 1882 — Section 123
High Courts24 Feb 1970Dismissed
Col. His Highness Raja Sir Harinder Singh Baha Dur, Ruler of the Former Faridkot State, Faridkot Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0053
Constitution of India, 1950 — Article 226, 227
High Courts24 Feb 1970Dismissed
Chanan Ram Aggarwal Vs The Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 275
Constitution of India, 1950 — Article 311Punjab Financial Rules — Rule 73
High Courts23 Feb 1970Dismissed
Teja Singh and others Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0012
Punjab Pre-emption Act, 1913 — Section 22(1)
High Courts23 Feb 1970Dismissed
Sawaran Puri Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0001
Police Act, 1949 — Section 7