High Courts30 Mar 1970
Sabu Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0011
Prevention of Food Adulteration Act, 1954 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 18 of 25
High Courts27 Mar 1970Dismissed
Hari Chand and Another Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0037
High Courts27 Mar 1970Allowed
Randhir Singh and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 446 : (1970) 72 PLR 31
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 8
High Courts27 Mar 1970Allowed
Randhir Singh and Ors Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 446 : (1970) 72 PLR 31
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 10, 7, 7(1), 7A, 8
High Courts26 Mar 1970
Ramji Dass Om Parkash Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1970) 77 ITR 1010
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 131(3)
High Courts25 Mar 1970Dismissed
Prem Chand Ram Lal Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 639
Constitution of India, 1950 — Article 226, 227Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 17 , 18, 18(1), 24, 29Punjab Agricultural Produce Markets Act, 1961 — Section 10, 2, 2(1), 23, 3
High Courts20 Mar 1970Dismissed
Dharam Pal Vs Gajjan Singh and others
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Mar 1970Allowed
Mehal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0042
Constitution of India, 1950 — Article 309
High Courts19 Mar 1970Allowed
Chuharia Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 523
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227, 32Punjab Gram Panchayat Act, 1952 — Section 108, 21, 23, 46, 51
High Courts19 Mar 1970
State Vs Chand Singh Mit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1970 P&H 532 : (1970) CriLJ 1712 : (1970) 2 ILR (P&H) 108
Penal Code, 1860 (IPC) — Section 397
High Courts18 Mar 1970Allowed
State of Haryana Vs Rugha
Punjab And Haryana At Chandigarh · AIR 1970 P&H 502 : (1970) CriLJ 1565
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 190(1), 537Essential Commodities Act, 1955 — Section 11
High Courts18 Mar 1970
Commissioner of Wealth-tax Vs Smt. Sheela Devi
Punjab And Haryana At Chandigarh · (1970) 77 ITR 693
Wealth Tax Act, 1957 — Section 2
High Courts18 Mar 1970
State Vs Khazan Chand
Punjab And Haryana At Chandigarh · (1971) CriLJ 134 : (1972) 1 ILR (P&H) 517
Essential Commodities Act, 1955 — Section 11, 7Penal Code, 1860 (IPC) — Section 21, 420, 467, 468, 471Registration Act, 1908 — Section 82
High Courts18 Mar 1970Allowed
Sarup Singh Vs The Collector Hissar and others
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0005
Punjab Land Revenue Act, 1887 — Section 3(8)
High Courts17 Mar 1970Allowed
Mehar Chand Vs The State
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0039
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1)
High Courts16 Mar 1970Allowed
Bhagwant Singh Jain Vs Shri R.L. Sudhir, I.A.S., Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 513 : (1970) 72 PLR 543
Patiala Municipal (Executive Officers) Act, 2003 — Section 10, 3, 3(4), 4Punjab Municipal Act, 1911 — Section 231, 232, 232(1), 233, 234
High Courts16 Mar 1970Allowed
Bhagwant Singh Jain Vs R.L. Sudhir and others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 513 : (1970) 72 PLR 543
Patiala Municipal (Executive Officers) Act, 2003 — Section 4
High Courts13 Mar 1970Allowed
Inder Mohan Singh Vs Messrs Harnam Singh Gurjit Singh
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 561
Transfer of Property Act, 1882 — Section 106
High Courts13 Mar 1970
Jagdish Parshad and others Vs Raghubar Dayal Bhargava
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 508
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts12 Mar 1970Allowed
Jagatjit Distlling and Allied Industries Limited Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 03 P&H CK 0035
Punjab Excise Act, 1914 — Section 21