High Courts21 Apr 1970
Sheo Datt Vs Mst. Sarbati and others
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 17 of 25
High Courts21 Apr 1970
Commissioner of Income Tax Vs Kirpa Ram Radha Kishan
Punjab And Haryana At Chandigarh · (1971) 81 ITR 623
Income Tax Act, 1961 — Section 22(2), 271(1), 28(1)
High Courts20 Apr 1970
Messers Jagdish Parshad Babu Ram and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0040
High Courts20 Apr 1970
Jagdish Parshad Babu Ram etc. Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 31
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts20 Apr 1970Allowed
Jaswant Etc. Vs Shrimati Basanti Devi
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 26
Hindu Succession Act, 1956 — Section 22, 22(2)
High Courts10 Apr 1970Dismissed
Dhaunkal Sheo Ram Vs Man Kauri Ram Jas and Another
Punjab And Haryana At Chandigarh · AIR 1970 P&H 431 : (1970) 2 ILR (P&H) 220
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Security of Land Tenures (Amendment) Act, 1957 — Section 18, 5, 5BPunjab Security of Land Tenures Act, 1953 — Section 24
High Courts10 Apr 1970Allowed
The Roranwala Amin Ganj Company Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts10 Apr 1970Allowed
Mohan Lal Vs Romesh Chand
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 576
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts09 Apr 1970Dismissed
Mst. Gomi and others Vs Union of India
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0038
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Apr 1970Allowed
Jahaz Khan and another Vs The Additional Director, Consolidation of Holdings Haryana and another
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0005
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts07 Apr 1970Dismissed
Khemji Visram and Sons Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1970) 26 STC 555
Punjab General Sales Tax Rules, 1949 — Rule 27A(ii)
High Courts06 Apr 1970Dismissed
Amar Nath Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0012
Penal Code, 1860 (IPC) — Section 366
High Courts03 Apr 1970
Gian Chand and Another Vs Amar Nath
Punjab And Haryana At Chandigarh · (1970) 40 CompCas 1158 : (1972) 2 ILR (P&H) 7 : (1970) 72 PLR 626
Companies Act, 1956 — Section 446Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts03 Apr 1970Allowed
Lachhman Singh Vs Shrimati Mohinder Kaur
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 652
Hindu Marriage Act, 1955 — Section 13, 13(1A), 23, 9
High Courts03 Apr 1970
State Vs Dewan Jaman Lal
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 14
Civil Procedure Code, 1908 (CPC) — Section 151, 47, 80Contempt of Courts Act, 1971 — Section 3
High Courts03 Apr 1970Allowed
Brij Lal and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0003
Punjab Municipal Act, 1911 — Section 20
High Courts02 Apr 1970Allowed
Jaswant and others Vs Smt. Basanti Devi
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0004
Punjab Pre-emption Act, 1913 — Section 15(2)
High Courts01 Apr 1970Dismissed
The Gondara Transport Company (P) Ltd. Vs Ram Nath
Punjab And Haryana At Chandigarh · (1971) ACJ 70
High Courts01 Apr 1970Dismissed
Manohar Lal Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 1 : (1970) RCR(Rent) 684
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Transfer of Property Act, 1882 — Section 106, 111, 112, 57
High Courts01 Apr 1970Allowed
Kikar Singh Vs Excise And Taxation Officer
Punjab And Haryana At Chandigarh · (1970) 04 P&H CK 0013
Punjab Passengers and Goods Taxation Rules, 1952 — Rule 9