High Courts06 Jan 1970Dismissed
Cantonment Board, Ambala Vs The state of punjab. Chandigarh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0038
Punjab Urban Immovable Property Tax Act, 1940 — Section 4(1)(b)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 25 of 25
High Courts06 Jan 1970Dismissed
Harnam Singh Vs Rama Krishna Wadding Mills and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 349
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 15(3)
High Courts06 Jan 1970Dismissed
Ganesh Dass Maha Singh Vs Kishan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 272 : (1970) CriLJ 832 : (1971) 2 ILR (P&H) 529
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts06 Jan 1970
Damodar and others Vs Hari Singh and others
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0013
Punjab Pre-emption Act, 1913 — Section 15(1)(a)
High Courts05 Jan 1970
Ram Rattan Vs The Registrar, Panjab University and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 712
Constitution of India, 1950 — Article 226, 227