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Punjab And Haryana At Chandigarh judgments, 1970

485 judgments · page 19 of 25

High Courts11 Mar 1970Dismissed

Mohan Lal and Another Vs Bhagwati Parshad and Others

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 418

Municipal Election Rules, 1952 — Rule 11(2), 31(1), 40, 63(1), 69Punjab Municipal Act, 1911 — Section 255Representation of the People (Second Amendment) Act, 1956 — Section 55
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High Courts11 Mar 1970Dismissed

The Commissioner of Income Tax Vs Lalita Kapur

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 439

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, Order 3 Rule 2, Order 3 Rule 3, Order 3 Rule 6, Order 5 Rule 12General Clauses Act, 1897 — Section 27Income Tax Act, 1922 — Section 18A(1), 18A(2), 18A(9), 63, 63(1)
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High Courts10 Mar 1970Dismissed

Buta Singh Vs Chand Alis Chanda Singh

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 412

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(1), Order 41 Rule 2, Order 41 Rule 3, Order 41 Rule 5Limitation (Amendment) Act, 1961 — Section 14, 5Limitation Act, 1963 — Section 14
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High Courts09 Mar 1970Allowed

Janki Nath Khanna Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 405

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24(1)East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 36Punjab Urban Immovable Property Tax Act, 1940 — Section 10, 10(2), 7, 7(2), 8
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High Courts05 Mar 1970Dismissed

Col. Kehar Singh Vs Chief Settlement Commissioner and Others

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 329

Administration of Evacuee Property (Central) Rules, 1950 — Rule 14, 14(6)Constitution of India, 1950 — Article 136Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 12, 19, 19(1), 26
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High Courts04 Mar 1970Dismissed

Faqir Chand Vs Gram Sabha

Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 389

Administration of Evacuee Property Act, 1950 — Section 48, 48(1)Punjab Land Revenue Act, 1887 — Section 76, 98, 99Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A, 10A(2), 10A(5), 12, 13
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