High Courts11 Feb 1970Dismissed
Punjab State Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (1970) ACJ 154
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 22 of 25
High Courts09 Feb 1970
Controller of Estate Duty Vs Ronaq Ram Bakshi Ram Gupta
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 179 : (1970) 76 ITR 682
Estate Duty Act, 1953 — Section 10
High Courts06 Feb 1970Allowed
Raj Mal and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0057
Constitution of India, 1950 — Article 226
High Courts06 Feb 1970Dismissed
Shri Krishan Dev Vs Babu Nand Kishore
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 499 : (1970) RCR(Rent) 324
East Punjab Urban Rent Restriction Act, 1949 — Section 2(c)
High Courts06 Feb 1970Dismissed
Sri Kishan Dev Vs Babu Nand Kishore, Advocate and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 774
Contract Act, 1872 — Section 38East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts06 Feb 1970Allowed
Gurcharan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0036
Penal Code, 1860 (IPC) — Section 506
High Courts05 Feb 1970Dismissed
Raj Kanta Vs The Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 156
Punjab Security of Land Tenures (Amendment) Act, 1955 — Section 6Punjab Security of Land Tenures Act, 1953 — Section 18, 42, 43, 44, 9
High Courts05 Feb 1970Allowed
Harpal Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 167
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(1)Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32FFPepsu Tenancy and Agricultural Lands Rules, 1958 — Rule 32A
High Courts05 Feb 1970Allowed
Kans Raj Vs The State
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0002
Prevention of Corruption Act, 1947 — Section 5(1)(d)
High Courts04 Feb 1970
Gurdip Singh and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 98 : (1971) CriLJ 496
Criminal Procedure Code, 1898 (CrPC) — Section 498(2)
High Courts04 Feb 1970Partly Allowed
Hoshiar Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 331 : (1971) 2 ILR (P&H) 768
Contempt of Courts Act, 1971 — Section 1, 3
High Courts03 Feb 1970Dismissed
Kailash Devi Vs Rajinder Prashad Sachar
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0055
Hindu Marriage Act, 1955 — Section 9
High Courts03 Feb 1970Dismissed
Maman Ram and Another Vs Managing Committee Shri Gaushala and Others
Punjab And Haryana At Chandigarh · (1972) 1 ILR (P&H) 151
Oaths Act, 1969 — Section 8, 9
High Courts03 Feb 1970Dismissed
Vijay Kumar Vs The Panjab University
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 764
Punjab University Act, 1947 — Section 31
High Courts03 Feb 1970
Chander Bhan Ram Chand Vs The State
Punjab And Haryana At Chandigarh · (1971) CriLJ 197
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts02 Feb 1970Allowed
Chaman Lal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0052
Punjab Urban Immovable Property Tax Act, 1940 — Section 4
High Courts02 Feb 1970Dismissed
The Commissioner of Income Tax, Punjab, Jammu and Kashmir and Himachal Pradesh, Patiala Vs Kartar Singh
Punjab And Haryana At Chandigarh · AIR 1970 P&H 558 : (1971) 2 ILR (P&H) 753 : (1970) 77 ITR 338
Income Tax Act, 1922 — Section 66(2)
High Courts02 Feb 1970Dismissed
Ram Parkash Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 757
Punjab Agricultural Produce Markets Act, 1961 — Section 12, 2, 20(4), 3(11)
High Courts02 Feb 1970Allowed
Ishar Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 02 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts30 Jan 1970Allowed
Indar Alias Bachhar Vs The State
Punjab And Haryana At Chandigarh · (1970) 01 P&H CK 0045
Penal Code, 1860 (IPC) — Section 304(11)