High Courts24 Nov 1970Allowed
Shrimati Parkasho Devi Vs Gura Ram and another
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 4 of 25
High Courts23 Nov 1970
Amar Kaur Vs Iqbal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 461
Civil Procedure Code, 1908 (CPC) — Section 149, 151General Clauses Act, 1897 — Section 2(22)Limitation Act, 1963 — Section 2
High Courts23 Nov 1970
Mansha Singh Vs The Commissioner (Revenue) Ambala Division and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 80
Constitution of India, 1950 — Article 14, 19(1), 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A
High Courts23 Nov 1970Dismissed
Ramji Lal Vs Gainda Singh and others
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0012
Evidence Act, 1872 — Section 67
High Courts23 Nov 1970Allowed
Ajit Singh Vs Ved Raj
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 355 : (1971) 73 PLR 195
Penal Code, 1860 (IPC) — Section 323, 324
High Courts20 Nov 1970Dismissed
Faqir Singh Vs Sadhu Singh and another
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts20 Nov 1970Dismissed
Shadi Ram and Another Vs Ruldu
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 411
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 148, 28 , 30Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 13, 14
High Courts20 Nov 1970
S. Balwant Singh Chopra and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 133
Punjab Security of Land Tenures Rules, 1956 — Rule 2(1), 6
High Courts20 Nov 1970
Sham Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 462
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 9
High Courts20 Nov 1970
Balwant Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 490
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B, 19B, 2, 5B
High Courts20 Nov 1970Allowed
Shadi Ram and another Vs Ruldo
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 411
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 1970Dismissed
Gram Panchayat and Others Vs Har Lal and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 408 : (1971) 73 PLR 1009
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts19 Nov 1970
Udham Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · AIR 1971 P&H 402
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 1970Dismissed
Gram Panchayat of Village Serohi Behall and Others Vs Har Lal and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 408 : (1971) 73 PLR 1009
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Nov 1970
Commissioner of Income Tax Vs Ram Sanehi Gian Chand
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 342 : (1972) 86 ITR 724
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11
High Courts18 Nov 1970
Mukhtiar Singh and Another Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 463
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 114
High Courts17 Nov 1970Allowed
Durga Dass Vs Tara Rani and Another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 404
Hindu Marriage Act, 1955 — Section 24, 25, 28
High Courts17 Nov 1970Dismissed
Jagat Singh and Others Vs Joginder Paul and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 400
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 2(2), Order 43 Rule 1, Order 6 Rule 17, Order 7 Rule 11
High Courts17 Nov 1970
Commissioner of Income Tax Vs Khalsa Nirbhai Transport Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 334 : (1971) 82 ITR 741
Income Tax Act, 1922 — Section 10(2)
High Courts17 Nov 1970
Commissioner of Income Tax Vs Saraswati Sugar Syndicate Ltd.
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0025
Income Tax Act, 1922 — Section 10(2)