COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2025

806 judgments · page 41 of 41

High Courts08 Jan 2025Disposed of

Dr Gagandeep Kaur Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 2129

High Courts08 Jan 2025Disposed Of

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1712

Constitution Of India, 1950 - Article 226Bharatiya Nyaya Sanhita, 2023 - Section 137(2)

High Courts07 Jan 2025Disposed Of

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1709

Constitution Of India, 1950 - Article 142Code of Criminal Procedure, 1973 - Section 125, 127Hindu Marriage Act, 1955 - Section 28(A)

High Courts03 Jan 2025Disposed Of

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1710

Constitution Of India, 1950 - Article 226, 227

High Courts02 Jan 2025Allowed

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1711

Negotiable Instruments Act, 1881 - Section 138

High Courts01 Jan 2025Disposed Of

Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1707

Constitution Of India, 1950 - Article 21, 226Hindu Marriage Act, 1955 - Section 5(iii)