AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 45 words
AMAN CHAUDHARY, J. (Oral)
1.
Learned counsel, at the outset, states that since the Advertisement No.07 dated 06.08.2018, pursuant to which the petitioner had applied itself stands withdrawn, the present petition has been rendered infructuous and may be disposed of as such.
2.
Ordered accordingly.
