High Courts07 Feb 2025Dismissed
Satnam Singh Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1274
Constitution Of India, 1950 - Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 40 of 41
High Courts06 Feb 2025Allowed
Rajbeer Alias Rajbir Alias Bhal Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1273
Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 319, 483Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482(2)
High Courts05 Feb 2025Allowed
M/s Sar Agencies Vs Union of India and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1272
Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 29(A)
High Courts05 Feb 2025Allowed
Mandeep Kaur Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1271
Hindu Marriage Act, 1955 - Section 12Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 376
High Courts04 Feb 2025Disposed Of
Director General, Indian Council of Agricultural Research and another Vs Sh. Jagdish Singh Jassal and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1270
High Courts03 Feb 2025Dismissed
Gurdial Singh Lineman Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1269
Constitution Of India, 1950 - Article 226, 227
High Courts31 Jan 2025Dismissed
Swarna Devi and another Vs Kirpal Singh and another
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1722
High Courts30 Jan 2025Disposed Of
Ranvir Singh @ Rana Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1724
Bharatiya Nyaya Sanhita, 2023 - Section 46, 65(1), 70Protection of Children from Sexual Offences Act, 2012 - Section 4, 6Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482
High Courts28 Jan 2025Disposed Of
Gurjant Singh Vs Joint Development Commissioner & Ors
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1721
Constitution Of India, 1950 - Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts27 Jan 2025Dismissed
Sharanjit Singh Vs Kiranjeet Kaur And Another
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1725
Code of Criminal Procedure, 1973 - Section 125
High Courts24 Jan 2025Allowed
Jasbir @ Jassu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1723
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 392, 395, 397, 427, 506
High Courts23 Jan 2025Disposed Of
Pinku Rehman Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1720
Constitution Of India, 1950 - Article 226Bonded Labour System (Abolition) Act, 1976 - Section 16, 17
High Courts22 Jan 2025Dismissed
Haryana State Agriculture Marketing Board & Anr Vs Jagdish Kumar & Anr
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1719
Code Of Civil Procedure, 1908 - Order 7 Rule 11
High Courts21 Jan 2025Dismissed
Keshav Bharti Alias Rahul Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1718
Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22, 61, 85
High Courts20 Jan 2025Allowed
Krishna and another Vs Manoj Kumar and others
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1717
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Section 151, Order 41 Rule 27, Order 6 Rule 17
High Courts18 Jan 2025Disposed Of
Tricity Dairy and another Vs Ropar District Co-Operative Milk Producers Union Ltd
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1716
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Negotiable Instruments Act, 1881 - Section 138, 148Code of Criminal Procedure, 1973 - Section 389
High Courts17 Jan 2025Disposed Of
Ravinder Singh and others Vs Punjab State Power Corpora-on and another
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1715
High Courts14 Jan 2025Dismissed
Phalku Singh Vs Raj Singh and others
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 2130
High Courts10 Jan 2025Disposed Of
Avyukt (minor) through her mother, Anshita Mittal Vs Union of India and others
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1714
Constitution Of India, 1950 - Article 226, 227Passports Act, 1967 - Section 2(c)
High Courts09 Jan 2025Disposed Of
State Of Haryana Vs Tirak Singh @ Tarik Sing
Punjab And Haryana At Chandigarh · (2025) 01 P&H CK 1713
Limitation Act, 1963 - Section 5Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 279, 304(A)