COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2025

806 judgments · page 38 of 41

High Courts08 Apr 2025Disposed Of

Punjab State through Revenue Collector, Punjab, Chandigarh and others Vs Kartar Sinngh and others

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1456

Pepsu Tenancy and Agricultural Lands Act, 1955 - Section 18Punjab Tenancy Act, 1887 - Section 5, 6, 7, 8, 9Civil Procedure Code, 1908 - Order 41 Rule 27

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High Courts07 Apr 2025Disposed Of

Nawal Kishore Khurana And Another Vs Sunny Thukral

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1458

Negotiable Instruments Act, 1881 - Section 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 357(3), 389

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High Courts05 Apr 2025Disposed Of

Naresh Kumar Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1459

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 406, 420Emigration Act, 1983 - Section 24

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High Courts04 Apr 2025Disposed Of

Manjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1451

Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22

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High Courts04 Apr 2025Disposed Of

Malkiat Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1450

Constitution Of India, 1950 - Article 14Punjab Civil Services Rules - Rule 4(23), 3(17)

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High Courts04 Apr 2025Dismissed

Sonu Jaglan Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1449

Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 376(2)(n), 498(A), 506, 34Code of Criminal Procedure, 1973 - Section 173

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High Courts03 Apr 2025Disposed Of

Rakesh Kumar Vs Punjab State Chess Association And Ors

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1452

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High Courts02 Apr 2025Disposed Of

Liberty Shoes Ltd Vs M/S My Source Innoventures Pvt. Ltd

Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1453

Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 29(A)

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High Courts28 Mar 2025Dismissed

Satnam Singh Alias Sattu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1429

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22 (c), 61, 85

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High Courts27 Mar 2025Disposed Of

Rajesh Bansal and another Vs M/s Subhash Castings Private Limited

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1431

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High Courts24 Mar 2025Disposed Of

Shamshad Ali Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1428

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High Courts21 Mar 2025Allowed

Ravinder Yadav And Others Vs State (Ut Chandigarh) And Others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1430

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 147, 148, 149, 323, 325, 341, 506

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High Courts20 Mar 2025Dismissed

Mohammed Mushtaq And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1427

Constitution Of India, 1950 - Article 226, 227

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High Courts19 Mar 2025Disposed Of

Jashanpreet Kaur Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1426

Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 306Guardians and Wards Act, 1890 - Section 25

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High Courts17 Mar 2025Allowed

Jagtar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1425

Arms Act, 1959 - Section 25Code of Criminal Procedure, 1973 - Section 313

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High Courts12 Mar 2025Disposed Of

Sandeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1424

Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 173

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High Courts11 Mar 2025Dismissed

Raj Kumar Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1423

Right to Information Act, 2005 - Section 8(1)(j)

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High Courts11 Mar 2025Allowed

M/s Marvel Homes Construction Pvt. Ltd Vs Amit Kumar and others

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1422

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High Courts10 Mar 2025Dismissed

Government College for Women, Bharat Nagar Chowk, Ludhiana & others Vs Makhan Singh and another

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1416

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High Courts07 Mar 2025Allowed

Ramandeep Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1418

Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 319, 336(2), 340, 61(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 482(2)

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