High Courts19 May 2025Disposed Of
Chamkaur Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1263
Constitution Of India, 1950 - Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 37 of 41
High Courts14 May 2025Dismissed
Gurbachan Singh and Others Vs Punjab Agriculture University and Others
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1271
High Courts14 May 2025Allowed
Hardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1264
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 110, 331(1), 115(2), 126(2), 190, 191(2), 351(3), 324(6)
High Courts13 May 2025Disposed Of
Cholamandalam MS General Insurance Company Ltd Vs Deepak & Ors
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1272
High Courts09 May 2025Dismissed
Gurminder Pal Singh Vs Punjab State Power Corporation Ltd. And others
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1265
Constitution Of India, 1950 - Article 226, 227Electricity Act, 2003 - Section 126, 127
High Courts08 May 2025Disposed Of
Pawan Kumar & Anr Vs State Of Haryana & Ors
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1268
Haryana State Agricultural Produce Markets Act, 1961 - Section 18Haryana Agricultural Marketing Board (Sale of Immovable Property), Rules 2021 - Rule 5(5)
High Courts07 May 2025Dismissed
Malkhan Singh Vs M/s Genesis Burson Marsteller Public Relations Pvt. Limited and another
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1270
High Courts07 May 2025Disposed Of
Ajay Vrat Tyagi Vs C.B.D.T, North Block New Delhi & ors
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1269
Income Tax Act, 1961 - Section 148
High Courts06 May 2025Disposed Of
Anju Sharma Vs Income Tax Officer, Ward I, Jind and ors RESPONDENT
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1266
Income Tax Act, 1961 - Section 147, 148
High Courts05 May 2025Dismissed
Baldev Raj, Head Draftsman Vs Chandigarh Industrial and Tourism Development Corporation Limited
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1259
Constitution Of India, 1950 - Article 226, 227
High Courts05 May 2025Allowed
Nitesh Alias Nitin Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1267
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 109, 111(3), 111(5), 308(4), 351(2), 249, 3(5), 61(2)
High Courts30 Apr 2025Gurugram and anr.
M/S G4s Secure Solutions India Pvt. Ltd Vs Kuldeep Kataria And Others
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1460
High Courts29 Apr 2025Dismissed
Raja Rekhi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1466
Constitution Of India, 1950-Article 226, 227, 511Indian Penal Code, 1860-Section 361Hindu Minority And Guardianship Act, 1956-Section 6
High Courts24 Apr 2025Allowed
Santosh Dahiya Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1461
High Courts22 Apr 2025Disposed Of
Barmeswar Singh & Ors Vs U.T., Chandigarh & Ors
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1462
High Courts21 Apr 2025Disposed Of
Laxman Singh Vs Presiding Officer, Industrial Tribunal-Cum-Labour Courtiii, Faridabad & Ors
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1463
Industrial Disputes Act, 1947 - Section 25(f), 25(g), 25(n)
High Courts15 Apr 2025Disposed Of
Mamta Rani Vs State of Haryana and Ors
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1465
Constitution Of India, 1950 - Article 226, 227
High Courts15 Apr 2025Disposed Of
Soniya And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1464
High Courts09 Apr 2025Disposed Of
Randhir Singh @ Dhira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1455
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18
High Courts08 Apr 2025Dismissed
Kartar Singh & Others Vs Baldev Kaur & Others
Punjab And Haryana At Chandigarh · (2025) 04 P&H CK 1457
Indian Penal Code, 1860 - Section 302, 323, 450