High Courts07 Jul 2025Disposed Of
Nitin @ Nitin Chauhan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1326
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 36 of 41
High Courts04 Jul 2025Allowed
Anuj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1322
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 111(2)(b), 310(4), 310(5)Arms Act, 1959 - Section 25(b)
High Courts03 Jul 2025Allowed
Jasraj Singh @ Jugnu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1323
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22, 37
High Courts02 Jul 2025Allowed
Harpreet Singh Alias Peeta Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1324
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 333, 115(2), 117(2)Code of Criminal Procedure, 1973 - Section 320, 482
High Courts01 Jul 2025Disposed Of
Jiwan Singh Vs Axis Bank Ltd
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1325
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Negotiable Instruments Act, 1881 - Section 138, 148Code of Criminal Procedure, 1973 - Section 389
High Courts30 Jun 2025Allowed
Gurpreet Singh Alias Guri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0960
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 304(2), 317(2), 351(3)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29, 61, 85
High Courts27 Jun 2025Disposed Of
Mafi and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0961
Constitution Of India, 1950 - Article 226, 21
High Courts26 Jun 2025Disposed Of
Ishita And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0962
Constitution Of India, 1950 - Article 226
High Courts25 Jun 2025Allowed
Anchal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0965
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120(B), 346, 363, 366(A), 376Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts19 Jun 2025SLP (Crl.) No.8523/2024."
Kusodhwaj Jana Alias Kushad Jana Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0966
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 318(2)
High Courts06 Jun 2025Disposed Of
Daler Singh and anr Vs State of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0964
Constitution Of India, 1950 - Article 226
High Courts04 Jun 2025Disposed Of
Rahul Taneja And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0963
Constitution Of India, 1950 - Article 226
High Courts03 Jun 2025Allowed
Robin Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0959
Constitution Of India, 1950 - Article 19(1), 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 452, 323, 324, 506, 148, 149, 308, 387
High Courts02 Jun 2025Dismissed
Nirmal Chandra Karmakar Vs Sushmita Karmakar
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0958
Code of Criminal Procedure, 1973 - Section 125, 126Hindu Marriage Act, 1955 - Section 13(B)Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts02 Jun 2025Disposed Of
Kahna Ram Vs Chander Kala and another
Punjab And Haryana At Chandigarh · (2025) 06 P&H CK 0957
High Courts28 May 2025Disposed Of
Rajinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1257
Constitution Of India, 1950 - Article 226
High Courts28 May 2025Allowed
Rajwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1258
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 126 (2), 351, 324 (4), 191 (3), 190, 109, 304
High Courts26 May 2025Disposed Of
Om Parkash and others Vs Haryana Seeds Development Corporation Limited and others
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1260
Constitution Of India, 1950 - Article 226, 227
High Courts23 May 2025Disposed Of
Sub Divisional Officer (Op), Sub Division Uhbvnl And Anr Vs RAJ KAUR
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1261
Electricity Act, 2003 - Section 145
High Courts21 May 2025Disposed Of
Suman Kumar Taneja @ Suman Kumar Vs Income Tax Officer, Ward 2 (3), Abohar & ors
Punjab And Haryana At Chandigarh · (2025) 05 P&H CK 1262
Income Tax Act, 1961 - Section 147, 148, 156, 271