High Courts14 Jul 2025Allowed
Sandeep Singh Nahar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1350
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22, 27, 29
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 35 of 41
High Courts14 Jul 2025Disposed Of
Ramphal Kaushik Vs Devender Singh
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1349
Indian Penal Code, 1860 - Section 417, 418, 420, 467, 468, 506, 34Code of Criminal Procedure, 1973 - Section 372, 378(4)
High Courts14 Jul 2025Allowed
Rawaldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1348
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 482(2)Indian Penal Code, 1860 - Section 323, 324, 326, 341, 506, 148, 149
High Courts14 Jul 2025Allowed
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1338
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15(c), 29, 61, 85
High Courts11 Jul 2025Disposed Of
Manju Bala@Manju Poonia Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1343
High Courts11 Jul 2025Dismissed
Pardeep Kumar @ Banu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1339
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120(b), 307, 386, 411, 482, 506Arms Act, 1959 - Section 25(6), 27
High Courts11 Jul 2025Allowed
Chetan Bhardwaj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1337
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Negotiable Instruments Act, 1881 - Section 138Indian Penal Code, 1860 - Section 406, 420
High Courts10 Jul 2025Disposed Of
Jagmail Singh Vs Kirandeep Kaur and others
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1342
Constitution Of India, 1950 - Article 15(3), 39, 142Code of Criminal Procedure, 1973 - Section 125Protection of Children from Sexual Offences Act, 2012 - Section 5, 6
High Courts10 Jul 2025Dismissed
Santokh Singh Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1341
Indian Penal Code, 1860 - Section 323, 324, 506, 148, 149, 326, 307
High Courts10 Jul 2025Allowed
Parasdeep Singh Alias Paras Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1340
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 201, 392, 385, 458
High Courts10 Jul 2025Allowed
Satish Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1336
Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22
High Courts10 Jul 2025Disposed Of
Surinder Kaur Vs Harvinderpal Bansal
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1335
Code of Criminal Procedure, 1973 - Section 372, 378(4)Negotiable Instruments Act, 1881 - Section 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 413
High Courts09 Jul 2025Disposed Of
Gurbachan Singh Vs Sukhminder Singh @ Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1334
Code of Criminal Procedure, 1973 - Section 372, 378(4)Negotiable Instruments Act, 1881 - Section 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 413
High Courts09 Jul 2025Disposed Of
Gurjeet Singh Chandhoke Vs Land Twister And Anr
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1333
Code of Criminal Procedure, 1973 - Section 372, 378(4)Negotiable Instruments Act, 1881 - Section 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 413
High Courts09 Jul 2025Allowed
Gurprit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1332
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 498(A)
High Courts08 Jul 2025Allowed
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1331
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(c), 27(a), 29, 37
High Courts08 Jul 2025Allowed
Hemjinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1330
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 126(2), 127(2), 308(5)
High Courts07 Jul 2025Dismissed
Paramjit Singh alias Paramjeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1329
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b), 21(b)
High Courts07 Jul 2025Disposed Of
Vikas @ Munna Bhati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1328
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 394, 397Arms Act, 1959 - Section 25, 54, 59, 120(B), 201
High Courts07 Jul 2025Disposed Of
Radhey Shyam Vs State of Haryana And Another
Punjab And Haryana At Chandigarh · (2025) 07 P&H CK 1327
Code of Criminal Procedure, 1973 - Section 372, 378(4)Negotiable Instruments Act, 1881 - Secton 138Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 413, 419(4)