High Courts07 Mar 2025Disposed Of
Sakshi Maggon and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1417
Real Estate (Regulation and Development) Act, 2016 - Section 2(z)(a), 18(1), 19(10), 34(f), 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 39 of 41
High Courts06 Mar 2025Disposed Of
Sandeep Singh Vs Satwant Kaur @ Sukhwant Kaur
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1419
Hindu Marriage Act, 1955 - Section 13, 26Code of Criminal Procedure, 1973 - Section 125Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts05 Mar 2025Disposed Of
Jora Singh Vs Manish Kumar
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1420
Constitution Of India, 1950 - Article 142Negotiable Instruments Act, 1881 - Section 138, 147Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts04 Mar 2025Disposed Of
Balkar Singh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1421
Indian Penal Code, 1860 - Section 34, 323, 341, 406, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(2)(va)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts03 Mar 2025Disposed Of
M/S Ralson Carbon Black Ltd Vs Commissioner Of Customs & Central Excise, Chandigarh
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1414
Central Excise Act, 1944 - Section 35(g)Finance Act, 1994 - Section 69, 73, 75, 76, 77, 78, 80, 83
High Courts01 Mar 2025Allowed
Sunil Singh @ Sheelu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 03 P&H CK 1415
Indian Penal Code, 1860 - Section 34, 304Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts28 Feb 2025Dismissed
Israr and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1287
High Courts28 Feb 2025Allowed
Daljit Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1286
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 125Arms Act, 1959 - Section 25, 27
High Courts27 Feb 2025Dismissed
Mohinder Singh Vs Dhana Singh and another
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1288
High Courts25 Feb 2025Dismissed
Harjit Kaur Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1285
Indian Penal Code, 1860 - Section 420, 467, 468, 471, 120(B)
High Courts24 Feb 2025Allowed
Gurjit Singh And Others Vs Gurjit Singh And Others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1284
Bharatiya Nyaya Sanhita, 2023 - Section 333, 351(2), 351(3), 115(2), 191(3), 190
High Courts21 Feb 2025Disposed Of
Veenus Rani Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1283
Constitution Of India, 1950 - Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 100, 528Indian Penal Code, 1860 - Section 376
High Courts21 Feb 2025Allowed
Bachan Lal since deceased through his Lrs. and others Vs District and Sessions Judge, Faridkot and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1282
High Courts19 Feb 2025Dismissed
Ramesh Yadav @ Golu Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1281
Indian Penal Code, 1860 - Section 34, 201, 328, 363, 406, 506Protection of Children from Sexual Offences Act, 2012 - Section 6Code of Criminal Procedure, 1973 - Section 164
High Courts17 Feb 2025Allowed
Channy Bansal Alias Channi Bansal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1280
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 406, 498(a)
High Courts15 Feb 2025Dismissed
Guru Hargobind Khalsa Senior Secondary School, Mandi Bahadurgarh, Distt. Ludhiana and others Vs Amandeep Singh Boparai and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1279
High Courts14 Feb 2025Disposed Of
Amritpal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1278
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 406, 498(a)Code of Criminal Procedure, 1973 - Section 482
High Courts13 Feb 2025Dismissed
Varun Verma Vs Varun Rohilla and others
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1276
Constitution Of India, 1950 - Article 227Code Of Civil Procedure, 1908 - Order 16 Rule 10
High Courts11 Feb 2025Dismissed
Naresh Kumar Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1277
Negotiable Instruments Act, 1881 - Section 87, 138, 142Code of Criminal Procedure, 1973 - Section 378(4)
High Courts10 Feb 2025Disposed Of
Jalneer @ Neer Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 02 P&H CK 1275
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 482(2)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(b)