High CourtsSingle Bench(2025) 01 P&H CK 2130

Phalku Singh vs Raj Singh and others

Punjab And Haryana At Chandigarh · Decided on 14 January 2025

HON’BLE JUDGES
Pankaj Jain, J.
RESULT
Dismissed
CASE NUMBER
RSA-5161-2019 (O&M), RSA-5988-2019 (O&M)

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Judgment

4 paragraphs · 33 words

PANKAJ JAIN, J. (ORAL)

[1] No one has caused appearance on behalf of the appellant(s).

[2] Dismissed for non prosecution.

[3] Photocopy of this order be placed on the file of connected case.