High Courts24 Nov 1967Dismissed
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0005
Prevention of Corruption Act, 1988 — Section 5(1)(d)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1967
283 judgments · page 3 of 15
High Courts23 Nov 1967Allowed
Arjan Lal Vs Union of India and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0041
Constitution of India, 1950 — Article 226
High Courts23 Nov 1967Allowed
Darshan Singh Vs Arjan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1968 P&H 381
Limitation Act, 1908 — Article 140, 142
High Courts21 Nov 1967Allowed
M. Lal Singh and others Vs The Commissioner, Patiala and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0047
Constitution of India, 1950 — Article 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 39(3)
High Courts21 Nov 1967Dismissed
Acharya Swami Ganesh Dass Ji Mahant Sadhu Dela Ashra, Patiala Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0010
High Courts20 Nov 1967Dismissed
State of Punjab Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0050
Civil Procedure Code, 1908 (CPC) — Order 42 Rule 2
High Courts20 Nov 1967Dismissed
Mange Nanak and Another Vs Additional Director, Consolidation of Holdings, Punjab Rohtak and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 216
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109Constitution of India, 1950 — Article 133, 133(1), 136, 226, 227
High Courts20 Nov 1967
Mohar Singh Vs The State
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0015
Penal Code, 1860 (IPC) — Section 467, 471
High Courts16 Nov 1967Dismissed
Atma Ram Vs Punjab Financial Corporation and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0048
State Financial Corporations Act, 1951 — Section 31
High Courts16 Nov 1967Dismissed
Gita Ram and others Vs Balsaran Singh and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0006
Provincial Insolvency Act, 1920 — Section 54
High Courts15 Nov 1967Dismissed
Chuni Lal Tilak Raj Vs The Estate Officer
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 637 : (1968) 70 PLR 556
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(1)Constitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 67, 75, 76, 77(1), 95(1)
High Courts15 Nov 1967Allowed
B.K. Bajaj and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1968) 21 STC 363
Constitution of India, 1950 — Article 226, 227
High Courts15 Nov 1967Allowed
Chhota Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 707
Constitution of India, 1950 — Article 226, 227, 32East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 42Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32D, 32D(3), 32D(4), 32D(5), 32D(6)
High Courts15 Nov 1967Dismissed
Messrs Chuni Lal Tilak Raj Vs The Estate Officer
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 637 : (1968) 70 PLR 556
Punjab Land Revenue Act, 1887 — Section 75
High Courts14 Nov 1967Dismissed
Chaman Lal Chuni Lal Vs Smt. Mohinder Devi
Punjab And Haryana At Chandigarh · AIR 1968 P&H 287
Hindu Marriage Act, 1955 — Section 13(1A), 23, 23(1)
High Courts14 Nov 1967Allowed
Tirlochan Singh Vs Karnail Singh and Another
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 496
Penal Code, 1860 (IPC) — Section 109, 161Representation of the People Act, 1951 — Section 123, 123(1), 123(2), 123(3), 123(4)
High Courts14 Nov 1967Allowed
Dhan Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0008
Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts13 Nov 1967
Ram Chander Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 4
Constitution of India, 1950 — Article 299(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 16(1)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 34, 92(4)
High Courts13 Nov 1967Allowed
Shankar Lal and others Vs Lakhbir Singh and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts11 Nov 1967Allowed
Hira and Others Vs Bir Singh and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 698