High Courts17 Dec 1998Dismissed
Ram Pal Vs Savita Verma
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 680 : (1999) 121 PLR 293 : (1999) 2 RCR(Civil) 435
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 3 of 83
High Courts17 Dec 1998Dismissed
Gram Panchayat Vs Smt. Lokesh Devi and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 371 : (1999) 122 PLR 741 : (1999) 4 RCR(Civil) 313
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts17 Dec 1998Dismissed
Poonam Chanda Vs Takkar Electronics and Another
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 648 : (1999) 121 PLR 382 : (1999) 2 RCR(Civil) 566
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 4, Order 38 Rule 5
High Courts17 Dec 1998Dismissed
Niranjan Singh Vs Om Suta and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 472 : (1999) 122 PLR 126 : (1999) 2 RCR(Civil) 375
Motor Vehicles Act, 1988 — Section 147
High Courts17 Dec 1998Dismissed
Bhiranwan Devi Vs Mrs. Aruna
Punjab And Haryana At Chandigarh · (1999) 2 DMC 528 : (1999) 2 RCR(Criminal) 35
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 181, 468, 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 498A
High Courts17 Dec 1998
Raj Kumar Vs Kapoor Neelam (Smt.) and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 525 : (1999) 2 LLJ 1423 : (1999) 121 PLR 517 : (1999) 2 RCR(Civil) 75
Civil Procedure Code, 1908 (CPC) — Section 151Employees Compensation Act, 1923 — Section 3Motor Vehicles Act, 1988 — Section 167
High Courts17 Dec 1998
Industrial Cables (India) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 156 CTR 185
Income Tax Act, 1961 — Section 2(24), 28, 35B, 35B(1)
High Courts17 Dec 1998
Kalpana Ahlawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 134 : (1999) 1 RCR(Civil) 808
Constitution of India, 1950 — Article 226Dental Council of India Regulations, 1994 — Regulation 7Dentists Act, 1948 — Section 20(1)
High Courts17 Dec 1998
Paramjit Singh Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 466 : (1999) 2 RCR(Criminal) 22
High Courts17 Dec 1998
Randhir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 734
High Courts17 Dec 1998
Court on its own Motion Vs G.S.Brar, Additional Public Prosecutor
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 480
High Courts17 Dec 1998
Commissioner of Income Tax Vs Somany Pilkington Ltd.
Punjab And Haryana At Chandigarh · (1999) 238 ITR 149
Income Tax Act, 1961 — Section 256(2), 35B(1), 36(1), 37(1), 40
High Courts17 Dec 1998
Hardial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 259 : (1999) 3 RCR(Criminal) 343
High Courts17 Dec 1998Allowed
Pal Singh Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 489 : (1999) 121 PLR 396 : (1999) 2 RCR(Civil) 438
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Dec 1998Allowed
Smt. Kirpal Kaur and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 500 : (1999) 2 RCR(Civil) 155
Motor Vehicles Act, 1988 — Section 166
High Courts17 Dec 1998Dismissed
Kishan Singh Vs Krishan Lal Bhatia
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 602 : (1999) 121 PLR 295 : (1999) 2 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Dec 1998Dismissed
Kaila Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 628 : (1999) 2 RCR(Civil) 522
Civil Procedure Code, 1908 (CPC) — Section 11, 151
High Courts17 Dec 1998
INDUSTRIAL CABLES (INDIA) LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1999) 156 CTR 185
Income Tax Act, 1961 — Section 2, 28, 35B
High Courts17 Dec 1998Allowed
Jarnail Singh and Others Vs Prem Raj and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 586 : (1999) 121 PLR 404 : (1999) 2 RCR(Civil) 443
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts16 Dec 1998
Mehla Vs Sita
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 85 : (2000) 4 RCR(Civil) 639