High Courts16 Dec 1998
D.S.Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 311 : (1999) 3 RCR(Criminal) 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 4 of 83
High Courts16 Dec 1998Allowed
Khushal and Others Vs Nathu Ram and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 585 : (2000) 1 RCR(Civil) 165
Haryana Ceiling on Land Holdings Act, 1972 — Section 18, 26
High Courts16 Dec 1998Allowed
Miss Navroop Kaur and Another Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 565 : (1999) 2 CivCC 585 : (1999) 2 CivCC 585 : (1999) 122 PLR 110 : (1999) 2 RCR(Civil) 584
Motor Vehicles Act, 1988 — Section 166
High Courts16 Dec 1998
Gurmail Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1428 : (1999) 1 RCR(Criminal) 527
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 50(1), 50(2)
High Courts15 Dec 1998Dismissed
Ravi Parkash and Others Vs Dewan Chand
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 373 : (1999) 121 PLR 457 : (1999) 1 RCR(Rent) 148
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998Dismissed
Jit Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 214 : (1999) 2 DMC 671 : (1999) 2 RCR(Civil) 78
Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts15 Dec 1998Allowed
Rajbir Kaur and Another Vs Joginder Associates, Architect, Designer and Decorator and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 308 : (1999) 1 RCR(Rent) 229
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 624
High Courts15 Dec 1998
Chopra Industrial Complex Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1999) 3 ICC 306 : (1999) 3 RCR(Civil) 201
High Courts15 Dec 1998
Jodh Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 562 : (1999) 2 RCR(Civil) 582
High Courts15 Dec 1998Dismissed
Ashok Kumar and Others Vs Banarsi Dass and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 551 : (1999) 1 RCR(Rent) 278
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998Allowed
Hanuman and Others Vs Giarsi Lal and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 434 : (2000) 1 RCR(Civil) 385
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Dec 1998
State of Haryana Vs Banti Devi and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 699 : (1999) 122 PLR 50 : (1999) 2 RCR(Civil) 698
Motor Vehicles Act, 1988 — Section 166
High Courts14 Dec 1998
Commissioner of Income Tax Vs Victor Tools Corporation
Punjab And Haryana At Chandigarh · (1998) 12 P&H CK 0098
Income Tax Act, 1961 — Section 28, 35B, 35B(1)
High Courts14 Dec 1998
Kulwant Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 618
High Courts14 Dec 1998
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 18
High Courts14 Dec 1998
Swaran Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 82 : (1999) 122 PLR 284 : (1999) 2 RCR(Civil) 74
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts14 Dec 1998
COMMISSIONER OF Income Tax Vs VICTOR TOOLS CORPORATION.
Punjab And Haryana At Chandigarh · (1999) 238 ITR 770
Income Tax Act, 1961 — Section 256, 35B
High Courts11 Dec 1998Dismissed
Ranjiv Singh Saini Vs Arjan Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 31 : (1999) 4 CivCC 14 : (1999) 2 CivCC 8 : (1999) 123 PLR 741 : (1999) 1 RCR(Civil) 656
Registration Act, 1908 — Section 17(2)
High Courts11 Dec 1998Dismissed
Mahalaxmi Textiles and Another Vs Haryana State Handloom and Handicrafts Corporation
Punjab And Haryana At Chandigarh · (1999) 121 PLR 801 : (1999) 4 RCR(Civil) 388