High Courts09 Dec 1998
Shyam Lal Bansal Vs Chander Mohan
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Civil) 231
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 6 of 83
High Courts09 Dec 1998
Sant Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 308 : (1999) 3 RCR(Civil) 85
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11D
High Courts08 Dec 1998
Nikhil Syal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 530
High Courts08 Dec 1998
Abdul Haq Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 567
High Courts08 Dec 1998Dismissed
Bhagat Ram and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 130 : (1999) 2 RCR(Civil) 37
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21
High Courts07 Dec 1998
Bachna alias Bachan Singh Vs P.R.T.C. and Another
Punjab And Haryana At Chandigarh · (2000) ACJ 463 : (1999) 121 PLR 514 : (1999) 2 RCR(Civil) 101
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Dec 1998
Harjinder Singh @ Jinda Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1999) 81 ECR 181 : (1999) 2 RCR(Criminal) 136
Customs Act, 1962 — Section 108, 135, 135A
High Courts04 Dec 1998
Bakshish Singh Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 397 : (1999) 121 PLR 512
Employees Compensation Act, 1923 — Section 10
High Courts04 Dec 1998
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 217 : (1999) 2 RCR(Criminal) 116
High Courts04 Dec 1998Allowed
Nand Kishore Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 107 : (1999) 1 RCR(Rent) 243
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10(1), 13
High Courts04 Dec 1998Dismissed
Smt. Sushila Devi and Another Vs Jagdish Mittar and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 542 : (1999) 1 RCR(Rent) 496
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts03 Dec 1998Allowed
Faridabad Complex Administration Vs Amitabh Adhar and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 208 : (1999) 2 RCR(Civil) 451
Faridabad Complex (Regulation and Development) Act, 1971 — Section 4(3)Haryana Village Common Lands (Regulation) Act, 1961 — Section 2Specific Relief Act, 1963 — Section 34
High Courts03 Dec 1998Dismissed
Punjab Panchayati Raj Khed Parishad Vs Shri Jasmohan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 293 : (1999) 121 PLR 747
High Courts03 Dec 1998
Manjeet Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 566
Punjab Police Rules, 1934 — Rule 12.16(19)
High Courts03 Dec 1998
Commissioner of Income Tax Vs Vardhman Spinning and General Mills Ltd.
Punjab And Haryana At Chandigarh · (1999) 237 ITR 795
Income Tax Act, 1961 — Section 256, 256(2), 37(4)
High Courts03 Dec 1998
COMMISSIONER OF INCOME TAX Vs VARDHMAN SPINNING and GENERAL MILLS LTD.
Punjab And Haryana At Chandigarh · (1999) 153 CTR 381
Income Tax Act, 1961 — Section 256(2)
High Courts03 Dec 1998Dismissed
Girver Dayal Ganda Ram Vs Raghunath Sahai etc.
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 491 : (1999) 121 PLR 47 : (1999) 2 RCR(Civil) 288
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Dec 1998
Teja Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 284 : (2000) 2 RCR(Criminal) 652
High Courts02 Dec 1998
Parkash Singh Vs Shiv Dayal Singh
Punjab And Haryana At Chandigarh · (1999) 2 CurLJ 24 : (1999) 2 ICC 643 : (1999) 2 PLJ 592 : (1999) 2 RCR(Civil) 31
High Courts02 Dec 1998
Mohinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 562