High Courts11 Dec 1998Dismissed
Sawaran Singh and Another Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 670 : (1999) 121 PLR 372 : (1999) 2 RCR(Civil) 560
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 5 of 83
High Courts11 Dec 1998Dismissed
Charanjit Singh Vs Sikattar Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 143 : (1999) 4 CivCC 274 : (1999) 121 PLR 331 : (1999) 3 RCR(Civil) 132
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1998
Bawa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 307
High Courts11 Dec 1998
Oriental Insurance Co. Ltd. Vs Satvir Singh and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 532 : (2000) ACJ 467 : (1999) 2 LLJ 302 : (1999) 121 PLR 519
High Courts11 Dec 1998
Sarbjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 117
High Courts11 Dec 1998
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 638
High Courts11 Dec 1998
Tehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Civil) 605
High Courts11 Dec 1998
Parveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 1919 : (1999) 3 RCR(Criminal) 79
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts11 Dec 1998Dismissed
Harbhagwan and Others Vs Smt. Punni Devi and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 223 : (1999) 122 PLR 810 : (1999) 2 RCR(Civil) 298
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, 11Limitation Act, 1963 — Article 64 , 65
High Courts11 Dec 1998Allowed
Dilbag Singh Vs Smt. Meena
Punjab And Haryana At Chandigarh · (2000) 1 DMC 212 : (1999) 3 RCR(Civil) 47
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Dec 1998
Daljit Singh Rajput Vs Chandigarh Administration and another
Punjab And Haryana At Chandigarh · (1999) CriLJ 1951 : (1999) 2 ILR (P&H) 290 : (1999) 3 RCR(Criminal) 151
Constitution of India, 1950 — Article 21, 226
High Courts11 Dec 1998Dismissed
Ded Raj Vs Smt. Indira
Punjab And Haryana At Chandigarh · (1999) 121 PLR 399 : (1999) 2 RCR(Civil) 440
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts10 Dec 1998Allowed
Anil Bassi Vs Vishnu Dass
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 178 : (1999) 1 RCR(Criminal) 838
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts10 Dec 1998Allowed
Union of India (UOI) Vs Dr. Balbir Singh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 613 : (1999) 2 RCR(Civil) 546
Land Acquisition Act, 1894 — Section 23
High Courts10 Dec 1998
Arun Kumar Jain Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 436
Constitution of India, 1950 — Article 226Punjab and Haryana High Court Rules and Order — Rule 1, 1A
High Courts09 Dec 1998Dismissed
Harbans Singh and Others Vs G.S. Sandhu, Lt. Col. and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 399 : (1999) 122 PLR 705 : (1999) 2 RCR(Civil) 367
High Courts09 Dec 1998
Mrs. Satya Bagga and Others Vs Subhash Singh and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 210 : (1999) 121 PLR 334 : (1999) 1 RCR(Civil) 638
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 147(2), 217(2)
High Courts09 Dec 1998
Mohinder Pal @ Pappu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 690
High Courts09 Dec 1998
Tejinder Singh @ Mantu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 320
High Courts09 Dec 1998
Sat Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 198 : (1999) 2 RCR(Criminal) 88