High Courts07 Jan 1998Allowed
Subedar Anokh Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 61 : (1998) 3 RCR(Civil) 206
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 83 of 83
High Courts07 Jan 1998
Supertex Industries and Others Vs Bank of India
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 477 : (1998) 118 PLR 627 : (1998) 2 RCR(Civil) 439
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, Order 9 Rule 13, 115
High Courts07 Jan 1998Dismissed
Gulab Rai Vs Atam Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 619 : (1998) 119 PLR 101 : (1998) 1 RCR(Civil) 542
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jan 1998Allowed
G.K. Nagpal and Others Vs The Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1998) 118 PLR 778
High Courts06 Jan 1998
Mohinder Singh Vs Manmohan Singh and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 479 : (1998) 3 CivCC 216 : (1998) 119 PLR 590 : (1998) 2 RCR(Civil) 651
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jan 1998Dismissed
Tilak Raj Vs Janak Raj and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 115 : (1998) 118 PLR 858 : (1998) 2 RCR(Civil) 348
Evidence Act, 1872 — Section 65
High Courts06 Jan 1998
Masta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 504
High Courts06 Jan 1998
State of Punjab Vs Baj Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 849
High Courts06 Jan 1998Dismissed
Sanjhi Ram Vs Mohindro
Punjab And Haryana At Chandigarh · (1999) 1 DMC 451
Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts06 Jan 1998Allowed
Smt. Jamni Devi Vs Som Nath and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 1071 : (1998) 118 PLR 618 : (1998) 2 RCR(Civil) 226
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 1998
Veena alias Arti Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 558
High Courts01 Jan 1998
Surinder Vs Commissioner and Secretary to Government of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 CCC 47 : (1999) 2 CivCC 47 : (1999) 1 CurLJ 566 : (1998) 2 PLJ 421 : (1999) 1 PLR 366 : (1999) 1 RCR(Civil) 266