High Courts08 Jan 1998Dismissed
Chandgi Ram and Others Vs The Chief Canal Officer and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 483
Haryana Canal and Drainage Act, 1974 — Section 18(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 82 of 83
High Courts08 Jan 1998Allowed
Smt. Mewa Devi Vs The Civil Judge (Junior Division) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 788 : (1998) 2 RCR(Civil) 534
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts08 Jan 1998
Kuldeep Agricultural Workshop Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 782 : (1998) 2 RCR(Civil) 229
Land Acquisition Act, 1894 — Section 23
High Courts08 Jan 1998
Mangat Rai Vs Punjab Road Transport Corpn. and another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 791
Industrial Disputes Act, 1947 — Section 11
High Courts08 Jan 1998Dismissed
Malkiat Singh Vs Smt. Hardip Kaur alias Malkiat Kaur and Another
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 276 : (1998) 119 PLR 158 : (1998) 1 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A
High Courts08 Jan 1998
Chhotu Wd/o Rek Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 LJR 99 : (1999) 4 RCR(Civil) 541
High Courts08 Jan 1998
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 156 : (1998) 2 RCR(Criminal) 15
High Courts08 Jan 1998
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 3460 : (1999) 1 DMC 709 : (1998) 1 RCR(Criminal) 568
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 1998
Ram Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 398
Industrial Disputes Act, 1947 — Section 10(1), 11
High Courts08 Jan 1998Dismissed
Rajinder Parkash Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1998) 118 PLR 455 : (1998) 1 RCR(Civil) 499
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts08 Jan 1998Allowed
Lakha Singh and Another Vs S. Sawinder Singh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 192
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Jan 1998Allowed
Rattan Cloth House Vs Anoop Udai Works and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 407 : (1998) 2 RCR(Civil) 316
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts07 Jan 1998
Smt. Sanjoyta Sehgal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 196 : (1998) 3 RCR(Civil) 326
Land Acquisition Act, 1894 — Section 18
High Courts07 Jan 1998
Ajit Singh Vs Presiding Officer, Labour Court, Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 79 FLR 812 : (1998) 118 PLR 632
Industrial Disputes Act, 1947 — Section 11A
High Courts07 Jan 1998
Jagdish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 850
High Courts07 Jan 1998
State of Haryana Vs Tulsi Devi
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 445 : (1998) 2 RCR(Criminal) 110
High Courts07 Jan 1998
Piara Singh Vs Bahadur Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 334 : (1998) 1 PLJ 282 : (1998) 1 RCR(Civil) 628
High Courts07 Jan 1998
Basant Singh Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 373 : (1998) 3 CivCC 373 : (1998) 1 RCR(Civil) 498
High Courts07 Jan 1998
Commissioner of Income Tax Vs Harbhagwan
Punjab And Haryana At Chandigarh · (1998) 145 CTR 332 : (1999) 236 ITR 620
Income Tax Act, 1961 — Section 143(3), 45, 47, 48, 49
High Courts07 Jan 1998
Puran Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 312 : (1998) 2 LLR 195 : (1998) 1 RCR(Civil) 514