High Courts15 Jan 1998Dismissed
Mrs. Naresh Gupta and Another Vs Sh. Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 456 : (1998) 1 RCR(Civil) 556
Civil Procedure Code, 1908 (CPC) — Section 10, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 80 of 83
High Courts14 Jan 1998
Gram Panchayat Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (1998) 120 PLR 325 : (1998) 2 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts14 Jan 1998
Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 814
High Courts14 Jan 1998Allowed
Dharam Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 814 : (1999) 1 RCR(Civil) 200
Haryana Municipal Act, 1973 — Section 203(C)
High Courts14 Jan 1998Dismissed
Tara Singh and Another Vs Sardara Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 316 : (1998) 118 PLR 784
Limitation Act, 1963 — Section 18
High Courts14 Jan 1998
Surinder Batra, Advocate Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 413
Constitution of India, 1950 — Article 226
High Courts14 Jan 1998Dismissed
Chander Parkash Malhotra Vs R.B.S. Chahal, Advocate and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 628 : (1998) 1 RCR(Civil) 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts13 Jan 1998Allowed
Maharishi Dayanand University Vs Shobha Chaudhry
Punjab And Haryana At Chandigarh · (1998) 119 PLR 35 : (1998) 1 RCR(Civil) 709
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts13 Jan 1998Allowed
Tara Chand Vs Keshar Dass
Punjab And Haryana At Chandigarh · (1998) 118 PLR 783
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts13 Jan 1998Dismissed
Smt. Phusan Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 780 : (1998) 2 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151 , 152Land Acquisition Act, 1894 — Section 23
High Courts13 Jan 1998
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 644
High Courts13 Jan 1998
General Manager, Haryana Roadways, Karnal Vs Presiding Officer, Industrial Tribunal-cum-labour Court, Panipat and another
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0119
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jan 1998
Mukand Singh Vs Gurmail Singh alias Gela Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 200 : (1998) 1 PLJ 309 : (1998) 4 RCR(Civil) 79
High Courts13 Jan 1998
Deep Singh @ Deepa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 768
High Courts13 Jan 1998
Municipal Corporation, Amritsar Vs Usha Kumari
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 63 : (1998) 3 LLR 592 : (1998) 1 RCR(Civil) 727
High Courts13 Jan 1998
Bhagwan Dass Vs Managing Committee of H.R.Hindu High School, Hissar
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 440 : (1998) 1 RCR(Civil) 557 : (1998) 3 SCT 61
High Courts13 Jan 1998Dismissed
Shree Maha Laxmi Dal Mill and Another Vs Kishan Chand Sita Ram and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 175 : (1998) 3 CivCC 473 : (1998) 120 PLR 143 : (1998) 1 RCR(Civil) 544
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts13 Jan 1998
Dalu Ram and Others Vs Harphool and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 448 : (1998) 1 RCR(Civil) 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jan 1998Dismissed
Hari Dass Vs Parkash Kaur
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 96 : (1998) 119 PLR 171 : (1998) 1 RCR(Civil) 675
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jan 1998Allowed
Baljinder Singh Vs Gurvinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 103 : (1998) 118 PLR 638
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 115