High Courts19 Jan 1998
Avtar Singh Vs Swaran Singh
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 731 : (1998) 2 AICLR 23 : (1998) 3 RCR(Criminal) 220 : (1998) 2 RCR(Criminal) 190
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 79 of 83
High Courts19 Jan 1998
State of Punjab Vs Meenakshi
Punjab And Haryana At Chandigarh · (1999) 1 LLR 136 : (1998) 1 RCR(Civil) 676
High Courts19 Jan 1998
Harpreet Singh alias Happy Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 165 : (1998) 2 RCR(Criminal) 150
High Courts19 Jan 1998
Harbanslal Vs Labour Commissioner, Punjab, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1998) 79 FLR 982 : (1998) 118 PLR 777
Industrial Disputes Act, 1947 — Section 10
High Courts19 Jan 1998Allowed
Gurdial Singh and Others Vs The Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2000) ACJ 271 : (1999) 3 CivCC 40 : (1999) 122 PLR 71 : (1999) 3 RCR(Civil) 150
Motor Vehicles Act, 1939 — Section 110A
High Courts16 Jan 1998Allowed
Gurcharan Singh Vs Madan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 176 : (1998) 120 PLR 50 : (1998) 2 RCR(Civil) 39
Punjab Panchayati Raj Act, 1994 — Section 10
High Courts16 Jan 1998
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 Crimes 68 : (1998) 1 RCR(Criminal) 673
High Courts16 Jan 1998Dismissed
Mahant Ram Parkash Dass Vs Ramesh Chander and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 146 : (1998) 2 RCR(Civil) 60
Conduct of Elections Rules, 1961 — Rule 63Representation of the People Act, 1951 — Section 100
High Courts16 Jan 1998
Rajinder Kumar Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 602 : (1998) 2 RCR(Civil) 322
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 20
High Courts16 Jan 1998Allowed
Punjab Small Industries and Export Corporation Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1998) ACJ 1183 : (1998) 3 RCR(Civil) 216
Railway Claims Tribunal Act, 1987 — Section 13, 15, 24Railways Act, 1989 — Section 82
High Courts15 Jan 1998
Sukhma Devi Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0199
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jan 1998
Jagdish Rai and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 775 : (1998) 2 RCR(Civil) 321
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 5
High Courts15 Jan 1998
C.L. Anand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 771 : (1998) 2 RCR(Civil) 361
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 17(3), 17(4)
High Courts15 Jan 1998Allowed
Chand Singh and Others Vs Major Singh and Another
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 666 : (1998) 119 PLR 278 : (1998) 2 RCR(Civil) 92
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts15 Jan 1998
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 240 : (1998) 2 RCR(Criminal) 39
High Courts15 Jan 1998
Abdul Razak Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 331
High Courts15 Jan 1998
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 207 : (1998) 1 RCR(Criminal) 806
High Courts15 Jan 1998
Gurdev Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 476 : (1998) 3 ICC 34
High Courts15 Jan 1998
Harinder Singh (Minor) Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 485 : (1998) 1 AICLR 778 : (1998) 1 RCR(Criminal) 565
High Courts15 Jan 1998
Gurdaspur Central Co-op. Bank Ltd., Gurdaspur Vs Presiding Officer, Labour Court, Gurdaspur and others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 65 : (1999) 1 LLJ 36 : (1998) 119 PLR 94
Industrial Disputes Act, 1947 — Section 25F